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Santo Thomas vs Sujitha
2023 Latest Caselaw 9156 Ker

Citation : 2023 Latest Caselaw 9156 Ker
Judgement Date : 23 August, 2023

Kerala High Court
Santo Thomas vs Sujitha on 23 August, 2023
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                    OP (FC) NO. 540 OF 2023
AGAINST THE ORDER/JUDGMENT OP 1170/2021 OF FAMILY COURT,
                            IRINJALAKUDA
PETITIONER/PETITIONER:
         SANTO THOMAS, AGED 38 YEARS, SON OF LATE
         NAMBIDIYADAN THOMAS, NAMBIDIYADAN HOUSE,
         KAVALLUR DESOM, AMBALLUR VILLAGE, MUKUNDAPURAM
         TALUK, VATTANTHARA P.O., THRISSUR - 680 302,

         REPRESENTED BY POWER OF ATTORNEY HOLDER AND
         SISTER SALI, AGED 36 YEARS, DAUGHTER OF
         NAMBIDIYADAN THOMAS, MUKUNDAPURAM TALUK,
         AMBALLUR VILLAGE, KAVALLUR DESOM, THRISSUR - 680
         302

         NOW RESIDING AT WIFE OF VINU, CHAKKALACKAL,
         VALATHOOR P.O., THRISSUR, PIN - 680 012

        BY ADV SHRI.B.RAMACHANDRAN, CGC


RESPONDENT/RESPONDENT:
         SUJITHA, AGED 33 YEARS, DAUGHTER OF
         RAMAKRISHNAN, THURITHIKULANGARA VEETIL,
         PARAEKATTU DESOM, MUKUNDAPURAM TALUK, KALLUR
         VILLAGE, KALLUR P.O., THRISSUR, PIN - 680 317


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
23.08.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP (FC) NO. 540 OF 2023

                               ..2..




                   J U D G M E N T

A. Muhamed Mustaque, J.

The petitioner approached the Family Court for early

disposal of pending O.P No.1170 of 2021 on the file of

the Family Court, Irinjalakuda. On account of non

consideration of the application for early hearing, the petitioner approached this Court.

2. There shall be a direction to the Family court

to dispose of the early hearing petition within a period

of two weeks.

This original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE PR OP (FC) NO. 540 OF 2023

..3..

APPENDIX OF OP (FC) 540/2023 PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF PETITION FOR DIVORCE DATED 18.10.2021 FILED AS O.P.NO.1170 OF 2021 BEFORE THE HON'BLE FAMILY COURT, IRINJALAKUDA.

Exhibit P2 TRUE COPY OF I.A.NO.2/2023, DATED 28.05.2023 FILED BEFORE THE HON'BLE FAMILY COURT, IRINJALAKUDA.

Exhibit P3 TRUE COPY OF POWER OF ATTORNEY DATED 04.09.2020.

 
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