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Liji P.T vs State Of Kerala
2023 Latest Caselaw 9133 Ker

Citation : 2023 Latest Caselaw 9133 Ker
Judgement Date : 23 August, 2023

Kerala High Court
Liji P.T vs State Of Kerala on 23 August, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                          WP(C) NO. 28058 OF 2023
PETITIONER:

              LIJI P.T.,
              AGED 48 YEARS
              WIFE OF SEBASTIN P.C., HSA (ENGLISH), MAR AUGUSTINE'S
              HIGH SCHOOL, THURAVOOR, ERNAKULAM DISTRICT , PIN - 683572
              (RESIDING AT PARECATTIL (H), THURAVOOR , ERNAKULAM
              DISTRICT- 683 572).
              BY ADVS.
              V.A.MUHAMMED
              M.SAJJAD


RESPONDENTS:

     1        THE STATE OF KERALA
              REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
              EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II,
              THIRUVANANTHAPURAM, PIN - 695001
     2        THE DIRECTOR OF GENERAL EDUCATION,
              JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
     3        THE DEPUTY DIRECTOR OF EDUCATION,
              CIVIL STATION , KAKKANAD, ERNAKULAM DISTRICT, PIN -
              682030
     4        THE DISTRICT EDUCATIONAL OFFICER,
              MINI CIVIL STATION, ALUVA, ERNAKULAM DISTRICT, PIN -
              683101
     5        THE MANAGER,
              MAR AUGUSTINE'S HIGH SCHOOL, THURAVOOR, ERNAKULAM
              DISTRICT, PIN - 683572
     6        THE HEADMASTER
              MAR AUGUSTINE'S HIGH SCHOOL, THURAVOOR, ERNAKULAM
              DISTRICT, PIN - 683572
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28058 OF 2023
                                2



                             JUDGMENT

The learned counsel for the petitioner sought

permission to withdrawn this writ petition with

liberty being reserved to his client to file a

fresh writ petition as he may be advised.

In the afore circumstances, this writ

petition is dismissed as having been withdrawn

with the afore requested liberty being reserved

to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS WP(C) NO. 28058 OF 2023

APPENDIX OF WP(C) 28058/2023 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE LETTER NO. 02/2012-13 DATED 06.06.2012 OF THE MANAGER ADDRESSING THE DDE, ERNAKULAM Exhibit P-2 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 07.08.2012 Exhibit P-3 TRUE COPY OF THE ORDER NO. B2-6669/2012/L.DIS DATED 03.09.2012 OF THE DEO, ALUVA Exhibit P-4 TRUE COPY OF THE ORDER NO. B3/18069/12/K.DIS DATED 15.03.2013 OF THE DDE, ERNAKULAM Exhibit P-5 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 03.06.2013 Exhibit P-6 TRUE COPY OF THE ORDER NO.B2/4377/13/K.DIS DATED 18.12.2014 OF THE DEO, ALUVA Exhibit P-7 TRUE COPY OF THE ORDER NO.B2- 3145/2014 DATED 12.08.2014 OF THE DEO, ALUVA Exhibit P-7(a) TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 01.06.2015 Exhibit P-8 TRUE COPY OF THE ORDER NO. B2/3232/15/K.DIS DATED 28.12.2016 OF THE DEO, ALUVA Exhibit P-9 TRUE COPY OF THE ORDER NO.B3/1914/17/K.DIS DATED 03.04.2017 OF THE DDE, ERNAKULAM Exhibit P-10 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 01.06.2016 Exhibit P-11 TRUE COPY OF THE ORDER NO. B2/3274/2017/K.DIS DATED 22.11.2017 OF THE DEO, ALUVA Exhibit P-12 TRUE COPY OF THE LETTER NO.

B3/30539/2017/K.DIS DATED 27.03.2019 ADDRESSING THE MANAGER BY THE DDE, ERNAKULAM Exhibit P-13 TRUE COPY OF THE ORDER NO. B2/15180/2019 DATED 28.12.2019 OF THE DEO, ALUVA Exhibit P-13(a) TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT DATED 11.09.2019 Exhibit P-14 TRUE COPY OF THE G.O (RT) NO.3763/2021/G.EDN DATED 23.08.2021 Exhibit P-15 TRUE COPY OF THE GOVERNMENT CIRCULAR NO.

44977/ J2/ 2013/G.EDN DATED 14.10.2015 Exhibit P-16 TRUE COPY OF THE GOVERNMENT LETTER NO.

39271/E2/2015/G.EDN. DATED 07.09.2015 WP(C) NO. 28058 OF 2023

ADDRESSING THE SMT.LIGI P.T Exhibit P-17 TRUE COPY OF THE G.O.(P) NO.199/11/G.EDN.

DATED 01.10.2011 Exhibit P-18 TRUE COPY OF THE GOVERNMENT CIRCULAR NO.31904/J2/12/G.EDN. DATED 06.06.2012 Exhibit P-19 TRUE COPY OF THE GOVERNMENT CIRCULAR NO.45285/J2/13/G.EDN. DATED 30.07.2013 Exhibit P-20 TRUE COPY OF THE GOVERNMENT CIRCULAR NO.49982/J2/12/G.EDN. DATED 10.09.2012 Exhibit P-21 TRUE COPY OF THE ORDER NO.

EC(4)/41407/17/DPI/K.DIS DATED 26.07.2017 Exhibit P-22 TRUE COPY OF THE G.O(RT) NO.1361/16/G.EDN.

DATED 08.04.2016 Exhibit P-23 TRUE COPY OF THE G.O (RT) NO.2684/17/G.EDN.

DATED 09.08.2017 Exhibit P-24 TRUE COPY OF THE ORDER NO. B6-2622/2016/K.DIS DATED 22.10.2017 OF THE DEO, IRINJALAKUDA Exhibit P-25 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.38114 OF 2018 DATED 15.01.2021 Exhibit P-26 TRUE COPY OF ORDER NO. B2/6127/2012/D.DIS DATED 01.08.2012 OF THE DEO, ALUVA Exhibit P-27 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT DATED 06.08.2021 Exhibit P-28 TRUE COPY OF THE G.O(RT) NO. 5199/2022 /G.EDN DATED 30.08.2022 Exhibit P-29 TRUE COPY OF THE GENUINITY CERTIFICATE OF B.ED ISSUED BY THE DEPUTY REGISTER OF PANDIT PT. RAVISHANKAR SHUKLA UNIVERSITY, RAIPUR, DATED 10.04.2014 TO THE MANAGER Exhibit P-30 TRUE COPY OF THE GENUINITY CERTIFICATE( VERIFICATION OF QUALIFICATION) WITH RESPECT TO BA DATED 28.03.2023 ISSUED BY THE ASSISTANT REGISTRAR, PUNJAB UNIVERSITY TO THE MINI VARGHESE, HEADMISTRESS Exhibit P-31 TRUE COPY OF THE G.O(RT) NO.3413/2021/G.EDN DATED 18.07.2021 Exhibit P-32 TRUE COPY OF THE G.O(RT) NO. 897/2019/G.EDN DATED 07.03.2019 Exhibit P-33 TRUE COPY OF THE G.O (RT) NO. 2007/2021/G.EDN DATED 26.02.2021

 
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