Kerala High Court
Khaldoon E vs State Of Kerala on 23 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
WP(C) NO. 28326 OF 2022
PETITIONERS:
1 KHALDOON EAGED 39 YEARSELEMBRANCHERY HOUSE KADAVATHUR P.O
THALASSERY TALUK, PIN - 670676
2 IMRAANAGED 41 YEARSELEMBRANCHERY HOUSE KADAVATHUR P.O
THALASSERY TALUK, PIN - 670676
3 SALMAAN ES/O V.N.K AHMED AGED : 40 ELEMBRANCHERY HOUSE
KADAVATHUR P.O THALASSERY TALUK, PIN - 670676
4 AYISHA EAGED 43 YEARSD/O V.N.K AHMED AGED : 43 ELEMBRANCHERY
HOUSE KADAVATHUR P.O THALASSERY TALUK, PIN - 670676
BY ADVS.ATUL SOHANR.REJI (ATTINGAL)SREEJA SOHAN K.GAYATHRI
KRISHNANK.V.SOHAN
RESPONDENTS:
1 STATE OF KERALAREPRESENTED BY SECRETARY (DEPARTMENT OF LAND
REVENUE), PIN - 682031
2 SECRETARY TO DEPARTMENT OF FOREST AND
WILDLIFESECRETARIAT,THIRUVANANTHAPURAM, PIN - 695036
3 THE DISTRICT COLLECTOR, WAYANADCIVIL STATION, KAIRALI NAGAR,
KALPETTA, KERALA WAYANAD DISTRICT 673122, PIN - 673122
4 THE TAHSILDAR,SULTAN BATHERYTHE TAHSILDAR, TALUK OFFICE MINI
CIVIL STATION, SULTAN BATHERY, WAYANAD DIST. PIN, PIN - 673592
5 THE RANGE FOREST OFFICERMEPPADY FOREST RANGE KOTTATHARAVAYAL,
KOTTAPPADI PART, KERALA, PIN - 673577
6 THE VILLAGE OFFICER, KRISHNAGIRI VILLAGETHE VILLAGE OFFICER,
KRISHNAGIRI VILLAGE OFFICE, WAYANAD DIST. KERALA, PIN - 673591
BY SRI.T.P.SAJAN - GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.08.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.28326/2022 2
JUDGMENT
The learned counsel for the petitioners seeks permission to
withdraw the writ petition.
Accordingly, the writ petition is dismissed as withdrawn.
sd/-
GOPINATH P.
JUDGE
acd
APPENDIX OF WP(C) 28326/2022
PETITIONER EXHIBITS
Expt.P1.A JENMOM RIGHT ASSIGNMENT DEED BY USHA VEERENDRA
KUMAR AND 7 OTHERS IN FAVOR OF KHALDOON-DOC NO:
940 DATED 22-02-2022 OF S.R.O SULTAN BATTERY
Expt.P1.B GIFT DEED EXECUTED BY ZUHRA IN FAVOR OF HER
BROTHER KHALDOON DATED : 13-10-2021DOC NO:3679
OF S.R.O SULTAN BATTERY
Expt.P1.C PROPERTY HAVING AN EXTENT OF 40 ARES-67 SQM IN
RE.SY BLOCK NO: 22 - RE.SY NO: 427 RE.SY SUB
DIV: 103 OF KRISHNAGIRI AMSOM CHEENGARY DESOM ,
MEENANGADI PANCHAYATH, SULTAN BATTERY SUB-
DISTRICT , WAYANAD DIST.
Expt.P1.A1 JENMOM RIGHT ASSIGNMENT DEED BY USHA VEERENDRA
KUMAR AND 7 OTHERS IN FAVOR OF KHALDOON-DOC NO:
944 DATED 22-02-2022 OF S.R.O SULTAN BATTERY
Expt.P1.B1 GIFT DEED EXECUTED BY K.M. KADEESSA @ KADEJAH IN
FAVOR OF HER SON KHALDOON DATED: 18-10-2021 DOC
NO:3764 OF S.R.O SULTAN BATTERY EXPT.P1.B1
Expt.P1.C1 PROPERTY HAVING AN EXTENT OF 43 ARES-98 SQM IN
RE.SY BLOCK NO: 22 - RE.SY NO: 427 RE.SY SUB
DIV: 21 OF KRISHNAGIRI AMSOM CHEENGARY DESOM ,
MEENANGADI PANCHAYATH, SULTAN BATTERY SUB-
DISTRICT , WAYANAD DIST. (SKETCH OF THE
PROPERTY)
Expt.P1.D TRUE COPY OF APPLICATION SUBMITTED BY THE
PETITIONERS BEFORE RESPONDENT NO:5, THE RANGE
OFFICER, MEPPADY FOREST RANGE DATED: 17-01-2022
Expt.P1.E TRUE COPY OF THE LETTER ADDRESSED BY RESPONDENT
NO:5, THE RANGE OFFICER TO RESPONDENT NO:6, THE
VILLAGE OFFICER DATED :17-01-2022
Expt.P1.F TRUE COPY OF THE REPORT SUBMITTED BY RESPONDENT
NO:6 THE VILLAGE OFFICER BEFORE RESPONDENT NO:5,
RANGE FOREST OFFICER DATED : 06-04-2022
Expt.P1.G TRUE COPY OF THE ORDERS DATED: 16-05-2022 ARE
PRODUCED HEREWITH AND MARKED AS EXPT.P1.G
Expt.P1.H TRUE COPY OF THE STOP-MEMO ISSUED BY RESPONDENT
NO:6, VILLAGE OFFICER DATED :26-07-2022
Expt.P1.I TRUE COPY OF THE ORDERS REVOKING CUTTING
PERMISSION DATED: 04-08-2022
Expt.P2.A JENMOM RIGHT ASSIGNMENT DEED BY USHA VEERENDRA
KUMAR AND 7 OTHERS IN FAVOR OF IMRAAN -DOC NO:
941 DATED 22-02-2022 OF S.R.O SULTAN BATTERY
Expt.P2.B GIFT DEED EXECUTED BY K.M. KADEESSA @ KADEJAH IN
FAVOR OF HER SON IMRAAN DATED: 18-10-2021 DOC
NO:3766 OF S.R.O SULTAN BATTERY
Expt.P2.C PROPERTY HAVING AN EXTENT OF 82 ARES-41 SQM IN
RE.SY BLOCK NO: 22 - RE.SY NO: 427 RE.SY SUB
DIV: 43,17 OF KRISHNAGIRI AMSOM CHEENGARY
DESOM , MEENANGADI PANCHAYATH, SULTAN BATTERY
SUB-DISTRICT , WAYANAD DIST. (SKETCH OF THE
PROPERTY )
Expt.P2.D TRUE COPY OF APPLICATION SUBMITTED BY THE
PETITIONERS BEFORE RESPONDENT NO:5, THE RANGE
OFFICER, MEPPADY FOREST RANGE DATED: 17-01-2022
Expt.P2.E TRUE COPY OF THE LETTER ADDRESSED BY RESPONDENT
NO:5, THE RANGE OFFICER TO RESPONDENT NO:6, THE
VILLAGE OFFICER DATED :17-01-2022
Expt.P2.F TRUE COPY OF THE REPORT SUBMITTED BY RESPONDENT
NO:6 THE VILLAGE OFFICER BEFORE RESPONDENT NO:5,
RANGE FOREST OFFICER DATED : 06-04-2022
Expt.P2.G TRUE COPY OF THE ORDERS DATED: 16-05-2022
Expt.P2.H TRUE COPY OF THE STOP-MEMO ISSUED BY RESPONDENT
NO:6, VILLAGE OFFICER DATED :26-07-2022
Expt.P2.I TRUE COPY OF THE ORDERS REVOKING CUTTING
PERMISSION DATED: 04-08-2022
Expt.P3.A JENMOM RIGHT ASSIGNMENT DEED BY USHA VEERENDRA
KUMAR AND 7 OTHERS IN FAVOR OF SALMAAN E -DOC
NO: 943 DATED 22-02-2022 OF S.R.O SULTAN BATTERY
Expt.P3.B GIFT DEED EXECUTED BY K.M. KADEESSA @ KADEJAH IN
FAVOR OF HER SON SALMAAN E DATED: 18-10-2021 DOC
NO:3765 OF S.R.O SULTAN BATTERY
Expt.P3.C PROPERTY HAVING AN EXTENT OF 134 ARES-16 SQM IN
RE.SY BLOCK NO: 22 - RE.SY NO: 427 RE.SY SUB
DIV: 44 OF KRISHNAGIRI AMSOM CHEENGARY DESOM ,
MEENANGADI PANCHAYATH, SULTAN BATTERY SUB-
DISTRICT , WAYANAD DIST. (SKETCH OF THE
PROPERTY)
Expt.P3.D TRUE COPY OF APPLICATION SUBMITTED BY THE
PETITIONERS BEFORE RESPONDENT NO:5, THE RANGE
OFFICER, MEPPADY FOREST RANGE DATED: 17-01-2022
Expt.P3.E TRUE COPY OF THE LETTER ADDRESSED BY RESPONDENT
NO:5, THE RANGE OFFICER TO RESPONDENT NO:6, THE
VILLAGE OFFICER DATED :17-01-2022
Expt.P3.F TRUE COPY OF THE REPORT SUBMITTED BY RESPONDENT
NO:6 THE VILLAGE OFFICER BEFORE RESPONDENT NO:5,
RANGE FOREST OFFICER DATED : 06-04-2022
Expt.P3.G TRUE COPY OF THE ORDERS DATED: 16-05-2022
Expt.P3.H TRUE COPY OF THE STOP-MEMO ISSUED BY RESPONDENT
NO:6, VILLAGE OFFICER DATED :26-07-2022
Expt.P3.I TRUE COPY OF THE ORDERS REVOKING CUTTING
PERMISSION DATED: 04-08-2022
Expt.P4.A JENMOM RIGHT ASSIGNMENT DEED BY USHA VEERENDRA
KUMAR AND 7 OTHERS IN FAVOR OF AYISHA E -DOC NO:
942 DATED 22-02-2022 OF S.R.O SULTAN BATTERY
Expt.P4.B GIFT DEED EXECUTED BY ZUHRA IN FAVOR OF HER
SISTER AYISHA E DATED: 13-10-2021 DOC NO:3680 OF
S.R.O SULTAN BATTERY
Expt.P4.C PROPERTY HAVING AN EXTENT OF 140 ARES-83 SQM IN
RE.SY BLOCK NO: 22 - RE.SY NO: 427 RE.SY SUB
DIV: 139 OF KRISHNAGIRI AMSOM CHEENGARY DESOM ,
MEENANGADI PANCHAYATH, SULTAN BATTERY SUB-
DISTRICT , WAYANAD DIST.
Expt.P4.D TRUE COPY OF APPLICATION SUBMITTED BY THE
PETITIONERS BEFORE RESPONDENT NO:5, THE RANGE
OFFICER, MEPPADY FOREST RANGE DATED: 17-01-2022
Expt.P4.E TRUE COPY OF THE LETTER ADDRESSED BY RESPONDENT
NO:5, THE RANGE OFFICER TO RESPONDENT NO:6, THE
VILLAGE OFFICER DATED :17-01-2022
Expt.P4.F TRUE COPY OF THE REPORT SUBMITTED BY RESPONDENT
NO:6 THE VILLAGE OFFICER BEFORE RESPONDENT NO:5,
RANGE FOREST OFFICER DATED : 06-04-2022
Expt.P4.G TRUE COPY OF THE ORDERS DATED: 16-05-2022
Expt.P4.G.1 TRUE COPY OF THE FORM-III TRANSPORTATION PERMIT
ISSUED BY RESPONDENT NO:5, RANGE FOREST OFFICER
DATED: 16-07-2022
Expt.P4.H TRUE COPY OF THE STOP-MEMO ISSUED BY RESPONDENT
NO:6, VILLAGE OFFICER DATED :26-07-2022
Expt.P4.I TRUE COPY OF THE ORDERS REVOKING CUTTING
PERMISSION DATED: 04-08-2022
Expt.P5 TRUE COPY OF THE MARKED SURVEY PLAN
Expt.P6 TRUE COPY OF FORM-14 REGISTER UNDER KERALA
SURVEY AND BOUNDARIES RULES,1964 EXCERPT
Expt.P7 TRUE COPY OF THE REVENUE REGISTER MAINTAINED AT
KRISHNAGIRI VILLAGE
Expt.P8 TRUE COPY OF THE ADANGAL REGISTER EXTRACT(LAND
REGISTER) WHICH DISTINCTLY SHOWS THE PROPERTY IN
THE JENMOM OF PRIVATE PERSONS AND GOVERNMENT
Expt.P9 TRUE COPY OF THE FIELD MEASUREMENT BOOK(FMB)
WITH RESPECT TO RE.SY NO:427 , BLOCK NO:22 OF
KRISHNAGIRI VILLAGE
Expt.P10 TRUE COPY OF THE LETTER/ORDER DATED 10-03-2021
REF NO:A3-1237/21
RESPONDENT EXHIBITS
Exhibit R4(a) True copy of the sketch of old survey no 250 Pt
289 Pt 504 Pt in KrishnaGiri Village
Exhibit R4(b) True copy of the co-relation certificate in
respect of property in ReSy No 427/4 427/8
PETITIONER EXHIBITS
Expt.P11 TRUE COPY OF THE PLAINT IN O.S 160/2023 BEFORE
THE MUNSIFF COURT, SULTHANBATHERY FILED BY
PETITIONER NO:1, KHALDOON DATED 3-8-2023
Expt.P12 TRUE COPY OF THE DIRECTION ISSUED BY RESPONDENT
NO:3,THE DIST. COLLECTOR WAYAND DATED : 16-03-
