Citation : 2023 Latest Caselaw 9014 Ker
Judgement Date : 21 August, 2023
RSA No.745/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE T.R.RAVI
Monday, the 21st day of August 2023 / 30th Sravana, 1945
IA.NO.1/2022 IN RSA NO. 745 OF 2022
AS 86/2016 OF SUB COURT, PUNALUR.
OS 133/2010 OF MUNSIFF COURT, PUNALUR
PETITIONER/APPELLANT:
MR.P.T.MOHAN BABU, AGED 64,S/O.LATE THOMAS VAIDYAN, JAYABHARATHAM
GARDEN, NEAR RAILWAY STATION, PUNALUR, PIN - 691 305
RESPONDENTS/RESPONDENTS:
1. LIJI SAM, AGED 42 YEARS, D/O.PODIKUNJU, VARIKKAVELIL HOUSE,
THAZHATHUVADAKKU MURI, PATTAZHI VADAKKEKARA VILLAGE, PATHANAPURAM
TALUK, KOLLAM DISTRICT, PIN - 691556.
And others
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
and implementation of the judgment in AS.No.86 of 2016 of Sub Court,
Punalur dated 30.09.2022 allowing the order in IA.No.1586 of 2010 in
OS.No.133 of 2010 of Munsiff's Court,Punalur dated 12.04.2011 in the
interest of justice, pending disposal of the Appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 07.03.2023 and upon hearing the arguments of SRI. S.SREEKUMAR,
Senior Advocate along with M/S.P.MARTIN JOSE, P.PRIJITH, THOMAS
P.KURUVILLA, R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON, SACHIN JACOB
AMBAT, ANNA LINDA V.J, HARIKRISHNAN S., Advocates for the petitioner, the
court passed the following:
O R D E R
Interim order is extended until further orders.
Sd/-T.R.RAVI,JUDGE
21-08-2023 /True Copy/ Assistant Registrar
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