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Jipson John vs Mahatma Gandhi University
2023 Latest Caselaw 8945 Ker

Citation : 2023 Latest Caselaw 8945 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Jipson John vs Mahatma Gandhi University on 14 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR.JUSTICE BASANT BALAJI
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                       WP(C) NO. 15261 OF 2018
PETITIONERS:

    1     JIPSON JOHN
          AGED 31 YEARS
          AGED 31 YEARS, HOUSE NO: V/206, KOZHIKKATHOTTIL
          HOUSE,KATTITHARA ROAD, MARADU P.O,
          ERNAKULAM DISTRICT - 682 304.

    2     BABU GOPAL
          AGED 60 YEARS
          AGED 60 YEARS, S/O. T.K GOPALAN,
          THALASSERIPARAMBIL,EMPLOYEES GARDEN, THODUPUZHA EAST
          P.O,
          IDUKKI DISTRICT - 685 585.

          BY ADVS.
          SRI.P.A.MOHAMMED SHAH
          SRI.K.ARJUN VENUGOPAL
          SMT.V.A.HARITHA
          SRI.JEEVAN RAJEEV
          SMT.MARY RESHMA GEORGE
          SRI.R.NANDAGOPAL
          SRI.SOORAJ T.ELENJICKAL



RESPONDENTS:

    1     MAHATMA GANDHI UNIVERSITY
          PD HILLS P.O, KOTTAYAM - 686 560,
          REPRESENTED BY THE REGISTRAR.

    2     CONTROLLER OF EXAMINATIONS
          MAHATMA GANDHI UNIVERSITY, PD HILLS P.O,
          KOTTAYAM - 686 560.

          BY ADV SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
 WP(C) No. 15261 of 2018            2




OTHER PRESENT:

            SC. SRI.SURIN GEORGE IPE



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No. 15261 of 2018               3



                       BASANT BALAJI, J.
            ============================
                   WP(C) No. 15261 of 2018
            ============================
            (Dated this the 14th day of August, 2023)



                            JUDGMENT

The learned counsel for the petitioner submits that the

writ petition has become infructuous.

The writ petition is, accordingly, dismissed as

infructuous.

Sd/-

BASANT BALAJI JUDGE

SRJ

APPENDIX OF WP(C) 15261/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE TIME TABLE DATED 04.05.2017.

EXHIBIT P2 TRUE COPY OF THE NOTIFICATION NO.EA/I/I/8/LAW/2018 DATED 04.04.2018.

EXHIBIT P3 TRUE COPY OF THE ORDER OF THE HONOURABLE LOKAYUKTHA DATED 13.04.2018.

EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN WP(C) 14159 OF 2018 DATED 27.04.2018.

EXHIBIT P5 THE TRUE COPY OF THE NOTIFICATION NO.EA I/I-

I/8/LAW/2018 DATED 27.04.2018.

 
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