Fathimuthu vs State Of Kerala
2023 Latest Caselaw 8779 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                   THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

              WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945

                               WP(C) NO. 26910 OF 2014

PETITIONER:

               FATHIMUTHU
               AGED 63 YEARS
               W/O.LATE ABDUL MAJEED, RESIDING AT PANAVALLY PURAYIDOM,
               VAZHICHERRY WARD, ALAPPUZHA MUNICIPALITY, ALAPPUZHA.

               BY ADV SRI.P.SHANES METHAR


RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT,REVENUE DEPARTMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

     2         THE DISTRICT COLLECTOR
               ALAPPUZHA-688 001.

     3         THE SUB COLLECTOR
               (REVENUE DIVISIONAL OFFICER),
               OFFICE OF THE REVENUE DIVISIONAL OFFICER, ALAPPUZHA-688 001.

     4         THE TAHSILDAR
               AMBALAPUZHA TALUK, ALAPPUZHA-688 001.

     5         THE VILLAGE OFFICER
               ALAPPUZHA WEST VILLAGE, ALAPPUZHA-688 026.

     6         ADDITIONAL 6TH RESPONDENT
               MARTIN ERASSERIL
               S/O CHERIOAN, RESIDING AT ERASSERIL HOUSE, SEA VIEW WARD,
               GUJARATHI STREET, ALAPPUZHA WEST VILLAGE, ALAPPUZHA-688 001.
               (ADDL.R6 IMPLEADED AS PER ORDER DATED 17/10/2014 IN
               IA.NO.14083/2014).

               BY ADVS.
               GOVERNMENT PLEADER
               SRI.K.M FAISAL



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26910 OF 2014
                                      2




                                JUDGMENT

On 03.08.2023, when the case was taken up,

there was no representation for the petitioner. Today

also, there is no representation for the petitioner.

Therefore, this writ petition is dismissed for default.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

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