Sheebu vs Sreedevi
2023 Latest Caselaw 8760 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
                         RSA NO. 549 OF 2022
        AGAINST THE ORDER/JUDGMENT IN AS 28/2019 OF SUB COURT,
                             MUVATTUPUZHA
              OS 132/2013 OF MUNSIFF COURT, MUVATTUPUZHA


APPELLANTS/APPELLANTS/DEFENDANTS:

    1       SHEEBU
            AGED 60 YEARS,
            S/O.SWARSWATHI AMMA,
            MALIEKKAL HOUSE,
            CHERUVATHOOR KARA,
            ERAMALLOOR VILLAGE,
            KOTHAMANGALAM, PIN - 686 691.

    2       JAYASREE
            AGED 55 YEARS
            W/O.SHEEBU,
            MALIEKKAL HOUSE,
            CHERUVATTOOR KARA,
            ERAMALLOOR VILLAGE,
            KOTHAMANGALAM, PIN - 686 691.

    3       SARASAWATHI AMMA
            AGED 79 YEARS
            W/O.RADHAKRISHNA PILLAI,
            RESIDING AT EDASSERIYATHU HOUSE,
            KODUKULLANJI P.O., ALA VILLAGE,
            CHENGANOOR TALUK, PIN - 686 671.

            BY ADVS.
            P.THOMAS GEEVERGHESE
            TONY THOMAS (INCHIPARAMBIL)
            E.S.FIROS
            AMRUTHA K.P.
            SRADHA MOHAN
 RSA NO. 549 OF 2022
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RESPONDENT/RESPONDENT/PLAINTIFFS:

          SREEDEVI
          AGED 58 YEARS
          W/O.RAMACHANDRAN,
          MALIEKKAL HOUSE,
          CHERUVATTOOR KARA,
          ERAMALLOOR VILLAGE,
          KOTHAMANGALAM, PIN - 686 691.

          BY ADVS.
          ENOCH DAVID SIMON JOEL
          S.SREEDEV(K/1219/2006)
          RONY JOSE(K/705/2012)
          CIMIL CHERIAN KOTTALIL(K/345/2017)




     THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NO. 549 OF 2022
                                  3




                            T.R. RAVI, J.
             --------------------------------------------
                       R. S. A. No.549 of 2022
              --------------------------------------------
               Dated this the 9th day of August, 2023

                            JUDGMENT

The counsel for the petitioners seeks permission to withdraw

the second appeal. The second appeal is hence dismissed as

withdrawn.

Sd/-

T.R. RAVI JUDGE

Pn