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Ajitha P.P vs The Authorized Officer
2023 Latest Caselaw 8758 Ker

Citation : 2023 Latest Caselaw 8758 Ker
Judgement Date : 9 August, 2023

Kerala High Court
Ajitha P.P vs The Authorized Officer on 9 August, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

  WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945

                     WP(C) NO. 22998 OF 2023

PETITIONER:

          AJITHA P.P., AGED 49 YEARS
          W/O ARUN KUMAR.C.V., PONNIAM KANDI, KALLAMALA,
          CHOMBALA, KOZHIKODE-, PIN - 673308

          BY ADVS.PRAJIT RATNAKARAN
          ABDUL RAOOF PALLIPATH
          K.R.AVINASH (KUNNATH)


RESPONDENT:

          THE AUTHORIZED OFFICER, UCO BANK
          MAHE BRANCH, NEAR S.P.OFFICE, CEMETERY ROAD, MAHE,
          PUDUCHERRY, PIN - 673310

          BY ADV SRI.DEEPAK JOY K., SC, UCO BANK


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22998 OF 2023
                            :: 2 ::




                          JUDGMENT

Dated this the 9th day of August 2023

The learned counsel appearing for the petitioner,

after arguing for some time, seeks leave to withdraw

the writ petition without prejudice to the right of the

petitioner to work out her statutory remedies.

Leave sought for is granted. The writ petition is

dismissed as withdrawn.

sd/-

C.S.DIAS JUDGE jes

 
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