Georgekutty Varghese vs The Manager
2023 Latest Caselaw 8732 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
                             WA NO. 669 OF 2023

 (AGAINST THE JUDGMENT DATED 09.02.2023 IN WP(C) 35167/2022 OF THIS COURT)

APPELLANT/PETITIONER IN WP(C) REVIEW PETITIONER:

     GEORGEKUTTY VARGHESE, AGED 55 YEARS, HEAD ACCOUNTANT (NOW UNDER
     ORDERS OF REMOVAL FROM SERVICE), ST. ALOYSIUS COLLEGE, RESIDING AT
     VALLARPPURACKAL HOUSE, EDATHUA, PIN - 689573.

BY.ADV.SRI.JOSHI N THOMAS.

RESPONDENTS/RESPONDENTS/RESPONDENTS:

  1. THE MANAGER, ST. ALOYSIUS COLLEGE,EDATHUA, PIN - 689573.
  2. THE PRINCIPAL, ST. ALOYSIUS COLLEGE, EDATHUA, PIN - 689573.
  3. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM., PIN - 686001.
  4. THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
     THIRUVANANTHAPURAM , PIN - 695033.
  5. THE STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY HIGHER
     EDUCATION DEPARTMENT SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001.
  6. THE MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS,
     KOTTAYAM,REPRESENTED BY REGISTRAR PIN - 686001.

BY. ADV.SRI.GEORGE JACOB (B/O), for R1 & R2, GOVERNMENT PLEADER(B/O),for
R3 to R5, SRI.SURIN GEORGE IPC, (SC),(B/O) for R6.


      1. Prayer for interim relief in the Writ Appeal stating that in the
    circumstances stated in the appeal memorandum, the High Court be
    pleased to stay the operation and implementation of the judgment of
    the Learned Single Judge dated 09.02.2023 in W.P. (C ) 35167 of 2022
    and pleased to stay Ext.P15 order issued by the 1st respondent
    pending of this Writ Appeal.


     This Writ Appeal again coming on for orders on 09.08.2023, upon
perusing the appeal memorandum and this Court's order dated 10.07.2023,
the court passed the following:
       Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                      ......................................................
                                W.A NO.669 OF 2023
                  .................................................................
                   Dated this the 9th day of August, 2023


                                      ORDER

Dr. A.K.Jayasankaran Nambiar.J

Post on 18.08.2023 for filing a fresh affidavit by the appellant.

Sd/-

Dr.A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

SJ