Satheesan T vs The Secretary
2023 Latest Caselaw 8665 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
                      WP(C) NO. 25822 OF 2023
PETITIONER:

          SATHEESAN T., AGED 53 YEARS
          S/O KARUNAKARAN, THAZHATHIDAVAN HOUSE,
          ANCHAMPEEDIKA P.O., KANNUR - 670331

          BY ADV I.DINESH MENON



RESPONDENT:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY,
          REGIONAL TRANSPORT OFFICE,
          CIVIL STATION P.O., KANNUR - 670001
          R BY GP SRI.SREEJITH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25822 OF 2023    : 2 :

                          JUDGMENT

This writ petition is filed seeking a direction to the

respondent to consider Ext.P3 request for revision of

timings of the petitioner's own service operating on the

route Mayyil - Kannur H Q Hospital in respect of stage

carriage KL-13-W-7126, within a time frame.

2. The petitioner's case is that even though he had

submitted Ext.P3 request on 23.06.2023, to revise the

timings of the above vehicle, the same has not been

considered. Hence, this writ petition.

3. Heard Sri.I.Dinesh Menon, learned counsel for the

petitioner and the learned Government Pleader appearing

for the respondent.

4. Having considered the pleadings and materials and

taking note of the submissions of the petitioner that Ext.P3

is pending consideration before the respondent, there will

be a direction to the respondent to consider the same in

accordance with law and as expeditiously as possible, at any

rate, within a period of two months from the date of receipt

of a certified copy of this judgment, subject to the priority of

pending applications as directed to be considered by this

Court and after hearing the petitioner and other affected

parties, if any.

The writ petition is disposed of.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

APPENDIX PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE PERMIT ISSUED TO THE PETITIONER ON THE ROUTE MAYYIL - KANNUR H Q HOSPITAL DATED 08.02.2023

Exhibit P2 TRUE COPY OF THE TIMING SHEET ISSUED TO THE PETITIONER IN RESPECT OF SC KL 13 M 6667 DATED 06.12.2013

Exhibit P3 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 23.06.2023

Exhibit P4 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP[C] NO.21491/2023 DATED 24.07.2023