Molly Boban vs The Village Officer
2023 Latest Caselaw 8571 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 11384 OF 2023
PETITIONER/S:

          MOLLY BOBAN
          AGED 57 YEARS
          W/O. BOBAN JOSEPH
          MALIEKKAL HOUSE, EDATHALA KARA
          ALUVA EAST VILLAGE, ALUVA TALUK
          ERNAKULAM, PIN - 683112
          BY ADVS.
          C.HARIKUMAR
          SANDRA SUNNY
          ARUN KUMAR M.A
          FARAH JYOTHI PRADEEP


RESPONDENT/S:

          THE VILLAGE OFFICER
          PALLIPURAM VILLAGE OFFICE
          KOVILAKATHUM KADAVU ROAD,
          KADATHU, VYPIN
          ERNAKULAM, PIN - 683515



          BY SMT.DEEPA V, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.11384 of 2023

                                 2




                         JUDGMENT

It is submitted by the learned counsel for the

petitioner that this writ petition is not pressed. Accordingly,

this writ petition is dismissed as not pressed.

Sd/-

GOPINATH P., JUDGE rkj