Jacob Thomas vs Suja Sam
2023 Latest Caselaw 8543 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
         MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                           OP(C) NO. 1621 OF 2023
 IN THE MATTER OF OP(TRANSFER) NO.108/2023 ON THE FILES OF DISTRICT AND
  SESSIONS COURT, KOTTAYAM IN RESPECT OF TRANSFER OF OS NO.11/2022 FROM
ADDITIONAL MUNSIFF'S COURT, KOTTAYAM TO PRINCIPAL SUB COURT, KOTTAYAM FOR
             BEING TRIED ALONG WITH OS NO.16/2021, THEREIN)
PETITIONER/PETITIONER:

     1     JACOB THOMAS
           AGED 59 YEARS
           S/O LATE ISSAC THOMAS,
           PERMANENTLY RESIDING AT ULLATTIL HOUSE,
           NEAR RAMA VARMA UNION CLUB,
           PUTHENANGADI, VELOOR KARA, VELOOR VILLAGE,
           KOTTAYAM TALUK, PIN - 686001
           BY ADVS.
           ALEX.M.SCARIA
           SARITHA THOMAS
           ALEN J. CHERUVIL
           SAHL ABDUL KADER

RESPONDENTS/RESPONDENTS:

     1     SUJA SAM
           AGED 59 YEARS
           W/O LATE SAM THOMAS,
           ULLATTIL HOUSE,KARAPPUZHA P.O.,
           KOTTAYAM VILLAGE, KOTTAYAM TALUK,
           KOTTAYAM DISTRICT, PIN - 686003
     2     THOMAS SAM
           AGED 35 YEARS
           W/O LATE SAM THOMAS,
           ULLATTIL HOUSE,KARAPPUZHA P.O.,
           KOTTAYAM VILLAGE, KOTTAYAM TALUK,
           KOTTAYAM DISTRICT, PIN - 686003
     3     KOSHY SAM THOMAS
           AGED 34 YEARS
           S/O LATE SAM THOMAS,
           ULLATTIL HOUSE, KARAPPUZHA P.O.,
           KOTTAYAM VILLAGE, KOTTAYAM TALUK,
           KOTTAYAM DISTRICT, PIN - 686003
     4     JOLLY ISSAC
           AGED 65 YEARS
           W/O LATE ISSAC THOMAS JUNIOR,
 OPC No.1621 of 2023
                                   2

            PALAPPALLIL HOUSE, MATHIRAPPILLY P.O.,
            KOTHAMANGALAM VILLAGE,
            KOTHAMANGALAM TALUK, PIN - 686691
     5      ANNA GEORGE
            AGED 45 YEARS
            D/O LATE ISSAC THOMASJUNIOR,
            PALAPPALLIL HOUSE, MATHIRAPPILLY P.O.,
            KOTHAMANGALAM VILLAGE,
            KOTHAMANGALAM TALUK, PIN - 686691
     6      MARY JACOB
            AGED 40 YEARS
            D/O LATE ISSAC THOMAS JUNIOR,
            PALAPPALLIL HOUSE, MATHIRAPPILLY P.O.,
            KOTHAMANGALAM VILLAGE,
            KOTHAMANGALAM TALUK, PIN - 686691
     7      SUSAN JOHN
            AGED 72 YEARS
            D/O ISSAC THOMAS,
            KALAYANKERIL HOUSE, THAZHATHANGADI P.O.,
            KOTTAYAM, PIN - 686005
     8      ASWATHI MANI
            AGED 67 YEARS
            D/O ISSAC THOMAS (SR.),
            PULLOLICKALKADUPPIL HOUSE, THOTTAKKADU P.O.,
            PUTHUPPALLY VILLAGE, KOTTAYAM TALUK,
            KOTTAYAM DISTRICT, PIN - 686539
     9      REENA DEV
            AGED 62 YEARS
            D/O ISSAC THOMAS (SR.),
            MANKIDIYIL HOUSE, KIDS KINGDOM SCHOOL,
            PIRAVOM P.O., PIRAVOM VILLAGE, MUVATTUPUZHA TALUK,
            ERNAKULAM DISTRICT, PIN - 686664
     10     SUNI JACOB
            AGED 55 YEARS
            D/O ISSAC THOMAS (SR.),
            KOLATHUKONDOOR HOUSE, ERAVIPEROOR P.O., E
            RAVIPEROOR VILLAGE, THIRUVALLA TALUK,
            PATHANAMTHITTA DISTRICT, PIN - 689542

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.08.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OPC No.1621 of 2023
                                      3




                                C. S. DIAS, J.
                -------------------------
                       O.P.(C.) No.1621 of 2023
                -------------------------
            Dated this the 07th day of August, 2023

                                 JUDGMENT

The learned Counsel appearing for the

petitioner seeks leave to withdraw the original

petition. Leave sought for is granted.

The original petition is dismissed as

withdrawn.

Sd/-

C. S. DIAS JUDGE SKP/07-08 OPC No.1621 of 2023

APPENDIX OF OP(C) 1621/2023

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT DATED 01/02/2021 IN O.S. NO.16/2021 ON THE FILES OF THE HONOURABLE PRINCIPAL SUB COURT, KOTTAYAM. EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT DATED 18/07/2022 IN O.S. NO.16/2021 ON THE FILES OF THE HONOURABLE PRINCIPAL SUB COURT, KOTTAYAM. EXHIBIT P3 TRUE COPY OF THE PLAINT DATED 01/01/2022 IN O.S. NO 11/2022 ON THE FILES OF THE MUNSIFF COURT KOTTAYAM.

EXHIBIT P4 TRUE COPY OF THE WRITTEN STATEMENT DATED 15/05/2022 IN O.S. NO 11/2022 ON THE FILES OF THE MUNSIFF COURT KOTTAYAM EXHIBIT P5 TRUE COPY OF THE PRINT OUT OF THE PROCEEDINGS IN O.S. NO.16/2021 ON THE FILES OF THE HONOURABLE PRINCIPAL SUB COURT, KOTTAYAM. EXHIBIT P6 TRUE COPY OF THE PRINT OUT OF THE PROCEEDINGS IN O.S. NO 11/2022 ON THE FILES OF THE 2ND ADDITIONAL MUNSIFF'S COURT KOTTAYAM. EXHIBIT P7 TRUE COPY OF O.P.(TRANSFER) NO.108 OF 2023 SIGNED ON 29/07/2023 ON THE FILES OF DISTRICT AND SESSIONS COURT, KOTTAYAM. EXHIBIT 8 TRUE COPY OF IA NO.1 OF 2023 IN O.P.(TRANSFER) NO.108 OF 2023 SIGNED ON 29/07/2023 ON THE FILES OF DISTRICT AND SESSIONS COURT, KOTTAYAM. EXHIBIT P9 TRUE COPY OF THE STATUS REPORT IN O.P.

(TRANSFER) 108/2023 ON THE FILES OF THE HON'BLE DISTRICT AND SESSIONS COURT, KOTTAYAM. EXHIBIT P10 TRUE COPY OF THE STATUS IN RESPECT OF PROCEEDINGS DATED 03/08/2023 IN O.P. (TRANSFER) 108/2023 ON THE FILES OF THE HON'BLE DISTRICT AND SESSIONS COURT, KOTTAYAM. EXHIBIT P11 TRUE COPY OF THE ORDER DATED 30/11/2021 IN O.P.

(C) 2262 OF 2021 OF THIS HON'BLE COURT. EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 06/04/2022 IN O.P.(C) 2262 OF 2021 OF THIS HON'BLE COURT. RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE