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P.B.Jaleel vs The Commercial Tax Officer
2023 Latest Caselaw 8439 Ker

Citation : 2023 Latest Caselaw 8439 Ker
Judgement Date : 7 August, 2023

Kerala High Court
P.B.Jaleel vs The Commercial Tax Officer on 7 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 9246 OF 2017
PETITIONER:

            P.B.JALEEL
            AGED 43 YEARS
             S/O.BEERAN, ASSRA 113,PURAKKULAM HOUSE, ILLATHUMUGAL
            RD.,BHARATH MATHA COLLEGE P.O.,VAZHAKKALA, ERNAKULAM
            DISTRICT,PROPRIETOR, HAPPY SHOPPE,CHEMBUMUKKU,
            THRIKKAKKARA.
            BY ADVS.
            SRI.V.MAHENDRANATH
            SMT.ASHA VARGHESE
            SRI.R.SYLESHWAREN NAIR
            SMT.M.VISHNUPRIYA


RESPONDENTS:

    1       THE COMMERCIAL TAX OFFICER
            IIND CIRCLE, KALAMASSERY,ERNAKULAM - 683 104.
    2       THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,REVENUE DEPARTMENT,
            SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
 ADDL.R3    ICICI BANK, CHEMBUMUKKU BRANCH, PALACKAL BUILDING,
            CHEMBUMUKKU, KAKKANAD, KOCHI - 682030, ERNAKULAM
            DISTRICT, KERALA
            IS SUO MOTU IMPLEADED AS THE ADDITIONAL 3RD RESPONDENT
            AS PER ORDER DATED 22.03.2017.
            BY ADVS.
            SRI.JOSEPH KURIAN VALLAMATTAM
            SRI.P.M.KUNJIMOIDEENKUTTY
            SRI.LAL K.JOSEPH
            SRI.V.S.SHIRAZ BAVA
            SRI.A.A.ZIYAD RAHMAN


            LAL K. JOSEPH-R3



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.9246 of 2017
                                 2




                          JUDGMENT

Dated this the 7th day of August, 2023

1. None appears on behalf of the petitioner

to press this writ petition during the revised call.

Sri. Lal K.Joseph, learned counsel appeared for

the additional 3rd respondent.

2. Hence, this writ petition is dismissed for

non-prosecution.

Sd/-

DINESH KUMAR SINGH

JUDGE AP WPC No.9246 of 2017

APPENDIX OF WP(C) 9246/2017

PETITIONER EXHIBITS EXHIBIT P1. TRUE COPY OF THE NOTICE DATED 05.12.2016 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2. TRUE COPY OF THE REPRESENTATION DATED 12.12.2016 OF THE PETITIONER ADDRESSED TO THE 1ST RESPONDENT.

EXHIBIT P3. TRUE COPY OF THE R.R. DEMAND NOTICE DATED 14.02.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4. TRUE COPY OF THE LETTER DATED 10.03.2017 FROM ICICI BANK KAKKANAD.

 
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