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Thea Lifestyle Pvt.Ltd vs Sri.M.Sandeep
2023 Latest Caselaw 8354 Ker

Citation : 2023 Latest Caselaw 8354 Ker
Judgement Date : 1 August, 2023

Kerala High Court
Thea Lifestyle Pvt.Ltd vs Sri.M.Sandeep on 1 August, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR.JUSTICE N.NAGARESH
      TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                      CON.CASE(C) NO. 1472 OF 2023
 AGAINST THE ORDER/JUDGMENTWP(C) 16158/2023 OF HIGH COURT OF KERALA
PETITIONER

             THEA LIFESTYLE PVT.LTD.
             AGED 42 YEARS
             DOOR NO.19/458-20, VANCHIKKULAM ROAD, POOTHOLE P.O.,
             THRISSUR 680 004 REPRESENTED BY ITS DIRECTOR, K.P.JOSEPH,
             S/O K.T.PORINCHU, PIN - 680004
             BY ADV BINOY VASUDEVAN


RESPONDENT

             SRI.M.SANDEEP
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             TAHSILDAR (LAND RECORDS), TALUK OFFICE, PALACE ROAD,
             THRISSUR, PIN - 680020



             SR.GOVERNMENT PLEADER- SMT. AMMINIKUTTY K


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.1472 OF 2023
                                 2




                               JUDGMENT

Dated this the 1st day of August, 2023

Government Pleader submits that the directions

contained in the judgment dated 09.06.2023 in W.P.(C)

No.16158 of 2023 stand complied with as per order dated

26.06.2023.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE hmh CON.CASE(C) NO.1472 OF 2023

APPENDIX OF CON.CASE(C) 1472/2023

PETITIONER ANNEXURES

Annexure1 TRUE COPY OF THE PROCEEDINGS OF THE REVENUE DIVISIONAL OFFICER,THRISSUR VIDE ORDER NO.B2-12969/2012(4) DATED 16-11-2012 Annexure2 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFIED DATA BANK FOR PUTHUR GRAMA PANCHAYAT DATED 22-02-2021 Annexure3 TRUE COPY OF THE REQUEST DATED 11-05-

2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT Annexure4 TRUE COPY OF FORM A SUBMITTED BY THE PETITIONER ALONG WITH ANNEXURE-3 Annexure5 THE ON-LINE CERTIFIED COPY OF THE JUDGMENT DATED 09-06-2023 IN W.P.(C) NO.16158/2023 Annexure6 TRUE COPY OF THE NOTICE ISSUED BY THE PETITIONER'S COUNSEL DATED 26-06-2023

 
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