Rakesh Jose vs Minu E Mathew
2023 Latest Caselaw 8287 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                              &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
 TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                 OP (FC) NO. 433 OF 2023
  AGAINST THE ORDER IN OP 479/2019 OF FAMILY COURT, PALA
PETITIONERS/RESPONDENTS:

  1   RAKESH JOSE
      AGED 34 YEARS, SON OF JOSEKUTTY THOMAS, AGED 36
      YEARS, KAYATHINKARA HOUSE, KATTAPPANA VILLAGE,
      IDUKKI TALUK, KATTAPPANA SOUTH P.O, IDUKKI
      DISTRICT, PIN 685515.
  2   JOSEKUTTY THOMAS
      AGED 69 YEARS, S/O THOMAS, KAYATHINKARA HOUSE,
      KATTAPPANA VILLAGE, IDUKKI TALUK, KATTAPPANA SOUTH
      P.O, IDUKKI DISTRICT, PIN 685515.
  3   LEELAMMA JOSE
      AGED 66 YEARS, W/O JOSEKUTTY, AGED 36 YEARS,
      KAYATHINKARA HOUSE, KATTAPPANA VILLAGE, IDUKKI
      TALUK, KATTAPPANA SOUTH P.O, IDUKKI DISTRICT, PIN
      685515.
      BY ADVS.
      C.H.ABDUL RASAC
      K.R.AVINASH (KUNNATH)
      ABDUL RAOOF PALLIPATH
RESPONDENT/PETITIONER:

       MINU E MATHEW
       AGED 30 YEARS, D/O CAPTAIN MATHEW VARGHESE,
       KOOTUMMEL HOUSE, KANJIRAPPALLY.P.O, KANJIRAPPALLY
       VILLAGE, KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT,
       PIN 686507, REP BY HER POWER OF ATTORNEY, MATHEW
       VARGHESE, AGED 61, S/O VARGHESE, KOOTUMMEL HOUSE,
       KANJIRAPPALLY.P.O, KANJIRAPPALLY VILLAGE,
       KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT, PIN
       686507.
     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC) NO. 433 OF 2023              2




            P.B.SURESH KUMAR & C.S.SUDHA, JJ.
             -----------------------------------------------
                    O.P.(FC) No.433 of 2023
             -----------------------------------------------
          Dated this the 01st day of August, 2023


                          JUDGMENT

The learned counsel for the petitioners seeks

permission to withdraw the original petition.

The original petition, in the circumstances, is

dismissed as withdrawn.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

Mn

APPENDIX OF OP (FC) 433/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P2 TRUE COPY OF THE I.A.NO. 1/2020 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P3 TRUE COPY OF THE ORDER IN I.A.1/2020 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P4 TRUE COPY OF THE ORDER DATED 30.01.2023 IN I.A.NO.05/2023 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P5 TRUE COPY OF THE I.A.NO.4/2022 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P6 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONERS IN I.A.4/2023 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA Exhibit P7 TRUE COPY OF THE ORDER IN I.A.4/2022 IN O.P.NO.479/2019 ON THE FILES OF THE FAMILY COURT, PALA