Satheesh Unni vs District Collector
2023 Latest Caselaw 5486 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
        FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                        WP(C) NO. 6732 OF 2023


PETITIONER:

            SATHEESH UNNI, AGED 42 YEARS
            S/O KUTTAPAN, ARAKKATHARA HOUSE,
            MARUVAKKAD, CHELLANNAM P.O,
            KOCHI, PIN - 682008

            BY ADVS.
            TOBIAS TOGI MATHEW
            PAUL P. ABRAHAM


RESPONDENTS:

    1       DISTRICT COLLECTOR,DISTRICT COLLECTORATE,
            CIVIL STATION, KAKKANAD, PIN - 682030

    2       RENIL ANTO KANDAMKULATHY, ADVOCATE COMMISSIONER,
            NO : 6, NAYANA BUILDINGS, OPP. NETTIKKADAN
            CORPORATION, KARAKKAT ROAD, ERNAKULAM - 682 011
            (IS IMPLEADED AS ADDITIONAL R2 AS PER ORDER DATED
            9.3.2023 IN IA 1/23 OF WP(C) 6732/23)

            BY ADVS
            TOBIAS TOGI MATHEW
            JIMMY GEORGE - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 6732/23
                                    2




                          JUDGMENT

The learned counsel for the petitioner submitted that this

matter has become infructuous.

Accordingly, this Writ Petition is dismissed as infructuous.

Sd/-

RR                                      MURALI PURUSHOTHAMAN
                                               JUDGE
 WPC 6732/23

APPENDIX OF WP(C) 6732/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 22.10.2021 Exhibit P2 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE ILLEGAL CONSTRUCTION OVER THE SLUICES AND REMOVAL OF SANDBAGS Exhibit P3 TRUE COPY OF THE COMPLAINT PREFERRED TO THE RESPONDENT DATED 22.11.22 Exhibit P4 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE FLOODING CAUSED BY THE ILLEGAL SLUICE GATE MANAGEMENT