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Mahilamani T vs The Branch Manager
2023 Latest Caselaw 5436 Ker

Citation : 2023 Latest Caselaw 5436 Ker
Judgement Date : 28 April, 2023

Kerala High Court
Mahilamani T vs The Branch Manager on 28 April, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
                                   &
         THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
  FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                        WA NO. 846 OF 2023
 AGAINST THE JUDGMENT DATED 23.11.2022 IN WP(C) 34274/2022
                      OF HIGH COURT OF KERALA
PETITIONER/APPELLANT:

            MAHILAMANI T.
            AGED 54 YEARS
            W/O PRAKASH N,
            SARADA VILASOM,
            ANGALICKAL SOUTH P.O.,
            NEAR SNVVHS SCHOOL,
            ADOOR,
            PATHANAMTHITTA,
            PIN - 691555

            BY ADVS.N.SASANKAN PILLAI
                    RAJITHA V.K


RESPONDENTS/RESPONDENTS:

            THE BRANCH MANAGER
            CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.,
            KANJIKUZHY BRANCH,
            KANJIKUZHY P.O.,
            KOTTAYAM,
            PIN - 686002

            BY ADV. SRI. PHILIP T.VARGHESE


     THIS    WRIT    APPEAL   HAVING     COME   UP    FOR    ADMISSION   ON
28.04.2023,    THE    COURT   ON   THE    SAME       DAY    DELIVERED    THE
FOLLOWING:
 W.A. No. 846 of 2023

                            2




                 BECHU KURIAN THOMAS
                          &
                C. JAYACHANDRAN, JJ.
             =========================
                W.A. NO. 846 OF 2023
             =========================
      DATED THIS THE 28TH DAY OF APRIL, 2023.

                         JUDGMENT

Bechu Kurian Thomas, J.

In view of the dismissal of the petition to condone the

delay in filling the writ appeal, the writ appeal itself stands

dismissed.

Sd/-

BECHU KURIAN THOMAS JUDGE

Sd/-

C. JAYACHANDRAN, JUDGE DCS/28.04.2023 W.A. No. 846 of 2023

APPENDIX

PETITIONER ANNEXURES

ANNEXURE A1 THE RECEIPT OF THE AMOUNT PAID BY THE PETITIONERTO THE RESPONDENT BANK DATED 17/03/2023

ANNEXURE A2 THE RECEIPT OF THE AMOUNT PAID BY THE PETITIONER TO THE RESPONDENT BANK DATED 27/03/2023

ANNEXURE A3 THE RECEIPT OF THE AMOUNT PAID BY THE PETITIONER TO THE RESPONDENT BANK DATED 10/04/2023

ANNEXURE A4 TRUE COPY OF THE NOTICE SENT BY THE ADVOCATE COMMISSIONER DATED 11/04/2023

 
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