Fr. Poulose Kidangen vs Dr. Prakash Kumar B
2023 Latest Caselaw 5132 Ker

Con.Case(C) No.2097/2022                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
      IA.NO.1/2023 IN CONTEMPT CASE(C) NO. 2097 OF 2022(S) IN WP(C) 8831/2022

         PETITIONERS/PETITIONERS:


             1. FR.POULOSE KIDANGEN, S/O. PAILY KIDANGEN, AGED 63 YEARS,
                RESIDING AT SACRED HEART MONASTERY, THEVARA- 682 013,
                MANAGER, SACRED HEART COLLEGE (AUTONOMOUS), THEVARA, KOCHI- 682
                013.
             2. REV.DR.JOSE JOHN, S/O. JOHN THURAVACKAL, AGED 54 YEARS,
                RESIDING AT SACRED HEART MONASTERY, THEVARA- 682 013, PRINCIPAL,
                SACRED HEART COLLEGE (AUTONOMOUS), THEVARA, KOCHI- 682 013.


         RESPONDENTS/RESPONENTS:


             1. DR.PRAKASH KUMAR. B., REGISTRAR, MAHATMA GANDHI UNIVERSITY,
                PRIYADARSINI HILLS P.O, KOTTAYAM- 686 560.
             2. DR.SABU THOMAS, VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY,
                PRIYADARSINI HILLS P.O, KOTTAYAM- 686 560.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to reopen the above
   Contempt Case.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 20/12/2022 and upon hearing the arguments of M/S. ISAAC KURUVILLA
   ILLIKAL & BABY ISSAC ILLICKAL, Advocates for the petitioners in IA/COC,
   the court passed the following:
                                     ORDER

This application is allowed.

This Contempt Case will stand restored.

List along with WP(C) No.34374/2022 on 30/05/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

13-04-2023 /True Copy/ Assistant Registrar