Kerala High Court
Koolimuttom Sree Subramania ... vs Vasumathy on 13 April, 2023
OP(C) NO. 1589 OF 2015 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
OP(C) NO. 1589 OF 2015
OS 194/2001 OF MUNSIFF COURT, KODUNGALLUR
PETITIONER/S:
KOOLIMUTTOM SREE SUBRAMANIA KSHETRA SAMAJAM
KOOLIMUTTOM P.O, THRISSUR DISTRICT, REP. BY THE
PRESIDENT SREEIVASAN,AGED 51 YEARS S/O. AYINIPULLY
KUMARAN, KOOLIMUTTOM P.O., THRISSUR DISTRICT - 680 691.
BY ADV SRI.G.SREEKUMAR (CHELUR)
RESPONDENT/S:
1 VASUMATHY
AGED 76 YEARS
D/O. MANDATHARA KUNJAYAPAN KOOLIMUTTOM VILLAGE DESOM,
KODUNGALLUR TALUK, THRISSUR DISTRICT - 680 001.
2 INDIRA
AGED 71 YEARS
W/O. KAVALLUR CHITHAMBARAN, PADIYUR VILLAGE,
MUKUNDAPUPRAM TALUK, D/O. MANDATHARA KUNJAYAPAN
KOOLIMUTTOM VILLAGE DESOM, KODUNGALLUR TALUK, THRISSUR
DISTRICT - 680 001.
3 VIMALA
AGED 59 YEARS
W/O. CHENNAD SIDHARTHAN, ALOOR VILLAGE DESOM,
MUKUNDAPURAM TALUK, D/O. MANDATHARA KUNJAYAPAN
KOOLIMUTTOM VILLAGE DESOM, KODUNGALLUR TALUK, THRISSUR
DISTRICT - 680 001.
4 USHA
AGED 57 YEARS
W/O. KOTIYATIL SUDHAKARAN, MUKUNDAPURAM TALUK,
D/O.MANDATHARA KUNJAYAPAN KOOLIMUTTOM VILLAGE DESOM,
KODUNGALLUR TALUK, THRISSUR DISTRICT - 680 001.
5 RAMANI
AGED 61 YEARS,W/O. PLASSERY HARI, CHENNAMANGALAM
VILLAGE DESOM, PARAVUR TALUK, D/O.MANDATHARA KUNJAYAPAN
KOOLIMUTTOM VILLAGE DESOM, KODUNGALLUR TALUK, THRISSUR
DISTRICT - 680 001.
6 SUDHARMAN
AGED 79 YEARS,S/O. MANDATHARA KUNJAYAPAN KOOLIMUTTOM
VILLAGE DESOM, KODUNGALLUR TALUK, THRISSUR DISTRICT -
680 001.
OP(C) NO. 1589 OF 2015 2
7 RAJAN
AGED 72 YEARS
S/O.MANDATHARA KUNJAYAPAN, LOKAMALLESWARAM VILLAGE
DESOM, KODUNGALLUR TALUK, THRISSUR DISTRICT - 680 001.
8 UNNIRAJAN
AGED 67 YEARS
S/O.MANDATHARA KUNJAYAPAN,PAPPINIVATTOM VILLAGE DESOM,
KODUNGALLUR TALUK, THRISSUR DISTRICT - 680 001.
9 DHARMA RATNAM
S/O. NEDUMPARAMBIL KUNJURAMAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
10 SATHYAVEDAN
S/O. NEDUMPARAMBIL KUJURAMAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
11 RAMANATHAN
S/O. NEDUMPARAMBIL KUNJURAMAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
12 JAYARAJAN
S/O. NEDUMPARAMBIL KUNJURAMAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
13 SATHEEDEVADASAN
W/O. NEDUMPARAMBIL DEVADASAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
14 PRASANTH
S/O. NEDUMPARAMBIL DEVADASAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
15 NISANTH
S/O. NEDUMPARAMBIL DEVADASAN, KOOLIMUTTOM VILLAGE
DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680 001.
BY ADVS.
SMT.P.R.REENA
SRI.DILEEP D BHAT
SRI.DILEEP D BHAT
SRI.K.J.MOHAMMED ANZAR
SRI.RENJITH THAMPAN SR.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.04.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 1589 OF 2015 3
JUDGMENT
The original petition is filed challenging Ext.P10
proceeding passed in I.A.No.1923/2013 in O.S.
No.194/2001 by the Court of the Munsiff, Kodungallur.
2. When the original petition came up for
consideration on 11.04.2023, this Court had called for a
report from the court below to ascertain the present
position and status of I.A. No.1923/2013.
3. The learned Munsiff, Kodungallur, has informed
this Court that I.A. No.1923/2013 filed in O.S.No.194/2001
was transferred to the Court of the Additional Munsiff,
Irinjalakuda on 03.10.2015. The said application was
dismissed as not pressed.
4. In the light of the above communication, I hold
that the original petition has become infructuous.
Resultantly, without prejudice to the right of the
petitioner to work out its remedies in accordance with law,
the original petition is dismissed as infructuous.
Sd/- C.S.DIAS, JUDGE
okb/13.4.23
//True copy// P.S. to Judge
