Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mariyamma George vs State Of Kerala
2023 Latest Caselaw 5037 Ker

Citation : 2023 Latest Caselaw 5037 Ker
Judgement Date : 13 April, 2023

Kerala High Court
Mariyamma George vs State Of Kerala on 13 April, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
          THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
    THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                        LA.APP. NO. 70 OF 2023
        IN LAR 52/2014 OF II ADDITIONAL SUB COURT,TRIVANDRUM


APPELLANTS/CLAIMANTS:

    1      MARIYAMMA GEORGE
           AGED 82 YEARS
           W/O. DR. GEORGE THOMAS,
           TC 2/267, ALUMOOTTIL HOUSE,
           AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
           THIRUVANANTHAPURAM, PIN - 695004

    2      THOMAS GEORGE
           AGED 59 YEARS
           S/O. DR. GEORGE THOMAS,
           TC 2/267, ALUMOOTTIL HOUSE,
           AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
           THIRUVANANTHAPURAM, PIN-695004
           REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
           1ST APPELLANT, MARIYAMMA GEORGE,
           AGED 82 YEARS,
           W/O. DR. GEORGE THOMAS,
           TC 2/267, ALUMOOTTIL HOUSE,
           AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
           THIRUVANANTHAPURAM, PIN - 695004

    3      SOOSAN ABRAHAM
           AGED 58 YEARS
           D/O. DR. GEORGE THOMAS,
           TC 2/267, ALUMOOTTIL HOUSE,
           AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
           THIRUVANANTHAPURAM, PIN - 695004
           REPRESENTED BY HER POWER OF ATTORNEY HOLDER,
           1ST APPELLANT, MARIYAMMA GEORGE,
           AGED 82 YEARS,
           W/O. DR. GEORGE THOMAS,
           TC 2/267, ALUMOOTTIL HOUSE,
           AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
           THIRUVANANTHAPURAM, PIN-695004

    4      SOOSAMMA GEORGE
 L.A.APP.No. 70 OF 2023

                                      -:2:-


                AGED 54 YEARS
                D/O. DR. GEORGE THOMAS,
                TC 2/267, ALUMOOTTIL HOUSE,
                AYSWARY NAGAR PATTOM, KESAVADASAPURAM
                THIRUVANANTHAPURAM, PIN - 695004

     5          JACOB GEORGE
                AGED 46 YEARS
                D/O. DR. GEORGE THOMAS,
                TC 2/267, ALUMOOTTIL HOUSE,
                AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
                THIRUVANANTHAPURAM, PIN - 695004
                REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
                1ST APPELLANT, MARIYAMMA GEORGE,
                AGED 82 YEARS,
                W/O. DR. GEORGE THOMAS,
                TC 2/267, ALUMOOTTIL HOUSE,
                AYSWARY NAGAR, PATTOM, KESAVADASAPURAM,
                THIRUVANANTHAPURAM, PIN-695004

                BY ADVS.
                GOPAKUMAR R.THALIYAL
                R.B.BALACHANDRAN


RESPONDENTS/RESPONDENTS:

                STATE OF KERALA
                REPRESENTED BY THE DISTRICT COLLECTOR,
                THIRUVANANTHAPURAM, PIN - 695043
         THIS    LAND    ACQUISITION     APPEAL   HAVING    COME   UP   FOR
ADMISSION        ON     13.04.2023,    THE    COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 L.A.APP.No. 70 OF 2023

                                    -:3:-




                          J U D G M E N T

Dated this 13th day of April, 2023

A.Muhamed Mustaque, J.

This appeal is related to the acquisition of

land for widening the road from Kesavadasapuram

Mosque to Chaithanya Hospital, Thiruvananthapuram.

The connected matters have already been disposed of

by this Court by judgment dated 28.11.2022, in

L.A.App.Nos. 40/2019, 42/2019, 47/2019, 55/2019 and

50/2019, by enhancing the land value.

2. Therefore, we fix the land value at par

with the land acquisition matter covered by the

above judgment. However, the appellants will not be

entitled for any interest covered by the period of

delay of 307 days in filing the appeal before this

Court.

L.A.APP.No. 70 OF 2023

Accordingly, this land acquisition appeal is

disposed of.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE TR

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter