Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manaf P.A vs State Of Kerala
2023 Latest Caselaw 4889 Ker

Citation : 2023 Latest Caselaw 4889 Ker
Judgement Date : 13 April, 2023

Kerala High Court
Manaf P.A vs State Of Kerala on 13 April, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
 THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945
                    WP(C) NO. 14536 OF 2017
PETITIONER:

          MANAF P.A,AGED 33 YEARS,S/O ABDUL RAHIMAN
          KUTTY,POOVATHUPARAMBIL, AZHICODE JETTY, THRISSUR
          DIST- 680 666
          BY ADVS.
          SRI.RENJITH B.MARAR
          SMT.LAKSHMI.N.KAIMAL
          SMT.RESHMI JACOB
          SRI.T.U.SUJITH KUMAR
          SRI.P.S.SYAMKUTTAN
          SRI.P.VISHNU PAZHANGANAT
RESPONDENTS:

    1     STATE OF KERALA,REP. BY THE SECRETARY TO
          GOVERNMENT, DEPARTMENT OF CO-OPERATION,GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM- 695 001
    2     REGISTRAR OF CO-OPERATIVE SOCIETIES,P.O. BOX
          NO.185, STATUE, THIRUVANANTHAPURAM- 695 001
    3     JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
          THRISSUR DIST- 682 001
    4     AZHIKODE SERVICE CO-OPERATIVE BANK LTD NO.R 287
          AZHICODE P.O. THRISSUR DIST- 680 673 REPRESENTED
          BY ITS PRESIDENT
    5     SECRETARY,AZHIKODE SERVICE CO-OPERATIVE BANK LTD
          NO.R 287, AZHICODE P.O. THRISSUR DIST- 680 673
 ADDL 6   SARATH,S/O.KUTTAT SUBRAMANIAN, AZHIKODE -680666,
          NOW WORKING AS PEON, AZHIKODE SERVICE CO-
          OPERATIVE BANK LTD. R.287, THRISSUR DISTRICT.
          BY ADVS.
          GOVERNMENT PLEADER SMT. K.B. SONY
          K.N.CHANDRABABU
          SRI.T.G.KALADHARAN
          SRI.P.P.JACOB


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       Sathish Ninan, J.
               ==============================
                  W.P(C) No.14536 of 2017
                 ==========================
           Dated this the 13th day of April, 2023

                            JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw the Writ Petition. Permission

granted. Writ Petition is dismissed as withdrawn.

Sd/-

Sathish Ninan, Judge vdv APPENDIX OF WP(C) 14536/2017

PETITIONER EXHIBITS EXHIBITP1 TRUE COPY OF THE NOTICE INVITING APPLICATION FOR APPOINTMENT TO THE POST OF PEON N THE AZHIKODE SERVICE COOPERATIVE BANK LTD.PUBLSIHED IN LAYALAYA MANORAMA DIALY DATED 14-1-2017 EXHIBIT P2 TRUE COPY OF THE EXTRACT OF ADMISSION REGISTER ISSUED FROM THE S.S.M.HIGH SCHOOL, AZHICODE EXHIBIT P3 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED 1-4-2017 ISSUED BY THE SECRETARY OF THE AZHIKODE SERVICE CO-OPERATIVE BANK LTD

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter