Sanal vs State Of Kerala
2023 Latest Caselaw 4726 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                   CRL.MC NO. 3177 OF 2023
  CRIME NO.278/2023 OF KILIKOLLOOR POLICE STATION, KOLLAM
    AGAINST THE ORDER/JUDGMENT FIR 278/2023 OF JUDICIAL
             MAGISTRATE OF FIRST CLASS -I, KOLLAM
PETITIONERS/2ND ACCUSED :

          SANAL, AGED 20 YEARS
          S/O SANTHOSH,
          RESIDING @ SHYAM BHAVANAM,
          PEROOR, KOLLAM, PIN - 695 601
          BY ADV R.KISHORE (KALLUMTHAZHAM)


RESPONDENTS/STATE :

    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
    2     STATION HOUSE OFFICER
          KILIKOLLOOR POLICE STATION,
          KILIKOLLOOR, KOLLAM, PIN - 691 004.


THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
12.04.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC 3177/2023
                                               2




                           BECHU KURIAN THOMAS, J
                          ...........................................
                              Crl.M.C.No.3177 of 2023
                             .....................................
                      Dated this the 12th day of April, 2023

                                           ORDER

The learned learned counsel for the petitioner seeks permission

to withdraw this Crl.M.C.

2. Pemission is granted and the Criminal Miscellaneous case is

dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/12/04/2023