Saluja vs Niyas
2023 Latest Caselaw 4625 Ker

OP (FC) No.157/2023                              1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                                &
                            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
              Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                                 OP (FC) NO. 157 OF 2023(R)
             IA NO.26/2022 DATED 18/5/2022 IN OP NO.350/2010 OF FAMILY COURT,
                                        KOTTARAKKARA
         PETITIONER/PETITIONER:

                      SALUJA, AGED 26 YEARS,   D/O SULAIKA BEEVI,

                      RESIDING AT: SALUJA MANZIL, AAKKAL P.O.,

                      KARINGANNOOR, KOLLAM- 691 516.

         RESPONDENTS/1ST RESPONDENT & ADDL. RESPONDENTS 3 TO 6:

             1. NIYAS, AGED 30 YEARS, S/O ABDUL SALAM, RESIDING AT: BISMILLAH
                MANZIL, KARALIKONAM, ARKKANNOOR P.O., KOLLAM - 691 533.
             2. ABITHA BEEVI, AGED 63 YEARS, W/O LATE ABDUL SALAM, RESIDING AT:
                BISMILLAH MANZIL, KARALIKONAM, ARKKANNOOR P.O., KOLLAM - 691
                533.
             3. SAJIYA RAFEEK, AGED 39 YEARS, D/O LATE ABDUL SALAM, RESIDING
                AT: BISMILLAH MANZIL, KARALIKONAM, ARKKANNOOR P.O., KOLLAM - 691
                533.
             4. NADEERA, AGED 44 YEARS, D/O LATE ABDUL SALAM, RESIDING AT:
                BISMILLAH MANZIL, KARALIKONAM, ARKKANNOOR P.O., KOLLAM - 691
                533.
             5. NAJEEB, AGED 42 YEARS, S/O LATE ABDUL SALAM, RESIDING AT:
                BISMILLAH MANZIL, KARALIKONAM, ARKKANNOOR P.O., KOLLAM - 691
                533.


              OP (Family Court) praying inter alia that in the circumstances
         stated in the affidavit filed along with the OP (FC) the High Court
         be pleased to set aside Exhibit. P6 order and allow Exhibit. P2
         application in alternative also to direct return of Ext. B4 series
         in Exhibit. P1 judgment to petitioner.

              This petition again coming on for admission upon perusing the
         petition and the affidavit filed in support of OP (FC), this Court's
         order dated 04/04/2023 and upon hearing the arguments of M/S.
         R.RAJESH (VARKALA), M.KIRANLAL, MANU RAMACHANDRAN, SAMEER M NAIR,
         GEETHU KRISHNAN & SAILAKSHMI MENON, Advocates for the petitioner, the
         court passed the following:

                                                                    P.T.O.
 OP (FC) No.157/2023                              2/2




                                            ORDER

The respondents enter appearance through counsel and seek time to

file vakalath.

Post when moved again.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

12-04-2023 /True Copy/ Assistant Registrar