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Elma Pharmaceuticals Pvt.Ltd vs State Of Kerala
2023 Latest Caselaw 4606 Ker

Citation : 2023 Latest Caselaw 4606 Ker
Judgement Date : 12 April, 2023

Kerala High Court
Elma Pharmaceuticals Pvt.Ltd vs State Of Kerala on 12 April, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                        WP(C) NO. 9444 OF 2023
PETITIONER:

          ELMA PHARMACEUTICALS PVT.LTD.,
          ELTHURUTHU P.O., LALOOR DESOM, ARANATTUKARA VILLAGE,
          THRISSUR TALUK, THRISSUR DISTRICT, PIN-680611,
          REPRESENTED BY ITS MANAGING DIRECTOR, MR. SHAJU P.P.,
          AGED 55 YEARS, S/O. P.A. POULOSE, PANADAN HOUSE, TC
          2/587/1, PARIYAROM P.O, PARIYAROM DESOM, PARIYAROM
          VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT., PIN -
          680721
          BY ADV ROBIN THOMAS PHILIP


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF
          REVENUE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
    2     THE DISTRICT COLLECTOR,
          CIVIL STATION, CIVIL LINES ROAD, KALYAN NAGAR,
          AYYANTHOLE, THRISSUR, PIN - 680003
    3     THE REVENUE DIVISIONAL OFFICER,
          REVENUE DIVISIONAL OFFICE, CIVIL STATION, CIVIL LINES
          ROAD, AYYANTHOLE, THRISSUR, PIN - 680003
    4     THE TAHASILDAR ( LAND RECORDS),
          THRISSUR TALUK OFFICE, OPP. THRISSUR TOWN HALL,
          CHEMBUKAVU, THRISSUR, PIN - 680020
    5     THE VILLAGE OFFICER
          AYYANTHOLE VILLAGE OFFICE, N.G.O. QUARTERS ROAD,
          AYYANTHOLE, THRISSUR
    6     THE THRISSUR MUNICIPAL CORPORATION,
          MUNICIPAL OFFICE ROAD, KURUPPAM, THEKKINKAD MAIDAN,
          THRISSUR, REPRESENTED BY ITS SECRETARY.


          BY SMT.PARVATHY.K-GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.9444 OF 2023

                                   2




                  ANU SIVARAMAN, J.
             =========================
                 W.P.(C) No.9444 of 2023
             =========================
                 Dated this the 12th day of April, 2023

                            JUDGMENT

Learned counsel for the petitioner seeks

leave to withdraw the writ petition.

Permission granted. This writ petition is,

therefore, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE SSK/12/04 W.P.(C)No.9444 OF 2023

APPENDIX

PETITIONER'S EXHIBITS:

A TRUE COPY OF THE SAID SALE DEED NO. 1548/2020 Exhibit P1 DATED 7.10.2020 A TRUE COPY OF THR LAND TAX RECEIPT BEARING NO. Exhibit P2 KL08017405748/2022 DATED 1.08.2022 A TRUE COPY OF THE POSSESSION AND NON- Exhibit P3 ATTACHMENT CERTIFICATE DATED 11.08.2022 A TRUE COPY OF SAID ORDER BEARING NO. B 10- Exhibit-P4 16108/2022 DATED 03.11.2022 PASSED BY THE 4TH RESAPONDENT A TRUE COPY OF THE SAID POSSESSION CERTIFICATE Exhibit.P5 DATED 05.12.2022 ISSUED BY THE 5TH RESPONDENT A TRUE COPY OF THE SAID RECIPT BEARING C NO. Exhibit P6 A7/PW2/4433/2022 DATED 17.11.2022 ISSUED BY THE 6TH RESPONDENT

SSK //TRUE COPY// PA TO JUDGE

 
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