Kerala High Court
Meenakshi vs M.Raveendran on 15 September, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Thursday, the 15th day of September 2022 / 24th Bhadra, 1944
RSA NO. 523 OF 2022(FILING NO.)
(Against the common judgment and preliminary decree dated 10.09.2021 in A.S No.
34 of 2018 of the Court of District Judge, Kozhikode which was an appeal from
the common judment and decree dated 27.10.2017 in O.S.No.433 of 2006 on the file
of the Subordinate Judge, Kozhikode)
APPELLANT(APPELLANT/1ST DEFENDANT):
MEENAKSHI, AGED 85 YEARS, D/O LATE ANDIKUTTY, RESIDING AT KUNNOTH
HOUSE, PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI- 673 611,
KOZHIKKODE DISTRICT.
BY ADV D.KRISHNA PRASAD, SANTHY S AND VISHNU PRASAD. P.
RESPONDENTS:(RESPONDENT NOS 3 TO 20 AND SUPPLEMENTAL RESPONDENTS R21 TO
28/DEFENDANT NOS. 3 TO 20 AND LEGAL REPRESENTATIVES OF PLAINTIFF)
1. M.RAVEENDRAN, AGED 72 YEARS, S/O AMMALUKUTTY, RESIDING AT
MANNANGATT HOUSE, VENGERI VILLAGE, NEDUNGOTTUR DESOM, KARAPARAMB
P.O- 673010, KOZHIKODE.
2. M JAYADEVAN , S/O AMMALUKUTTY, AGED 70 YEARS, RESIDING AT MANNANGATT
HOUSE, VENGERI VILLAGE, NEDUNGOTTUR DESOM, KARAPARAMB P.O- 673010,
KOZHIKODE.
3. M SURENDRAN, S/O AMMALUKUTTY, AGED 68 YEARS, RESIDING AT
KIDARAPARAMB HOUSE, KARIKKAMKULAM, VENGERI VILLAGE, NEDUNGOTTUR
DESOM, KARAPARAMB P.O- 673010, KOZHIKODE.
4. M SUJEENDRAN, S/O AMMALUKUTTY, AGED 65 YEARS, RESIDING AT MANNANGATT
HOUSE, VENGERI VILLAGE, NEDUNGOTTUR DESOM, KARAPARAMB P.O- 673010,
KOZHIKODE.
5. M ALOBH, S/O SAHADEVAN, AGED 35 YEARS, RESIDING AT MANNANGATT HOUSE,
VENGERI VILLAGE, NEDUNGOTTUR DESOM, KARAPARAMB P.O- 673010,
KOZHIKODE.
6. KUNNOTH UMESH KUMAR, S/O MADHAVAN, AGED 53 YEARS, RESIDING AT
KUNNOTH HOUSE, PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI -
673 611, KOZHIKKODE DISTRICT.
7. MANNANGATT KANCHANA , W/O SAHADEVAN, AGED 64 YEARS, RESIDING AT
MANNANGATT HOUSE, VENGERI VILLAGE, NEDUNGOTTUR DESOM, KARAPARAMB
P.O- 673010, KOZHIKODE.
8. AJIRAJKUMAR RAJ, S/O LATE PARAMBATH GOPALAN, AGED 58 YEARS, RESIDING
AT PARAMBATH HOUSE, P.O PERUVATTUR- 673 620, KOYILANDY TALUK.
9. GEETHA, D/O M BHANUMATHY, AGED 68 YEARS, RESIDING AT MELEDATH HOUSE,
ELATHUR VILLAGE, ERANHIKKAL P.O- 673 303, PUTHUR DESOM, KOZHIKKODE
TALUK.
10. PRADEEP M , S/O M BHANUMATHY, AGED 66 YEARS, RESIDING AT MELEDATH
HOUSE, ELATHUR VILLAGE, ERANHIKKAL P.O- 673 303, PUTHUR DESOM,
KOZHIKKODE TALUK.
11. SURESH M, S/O M BHANUMATHY, AGED 64 YEARS, RESIDING AT MELEDATH
HOUSE, ELATHUR VILLAGE, PUTHUR DESOM, PIN - 673 303, KOZHIKKODE
TALUK.
12. INDRANI, W/O LATE MADHAVAN, AGED 86 YEARS, RESIDING AT KUNNOTH
HOUSE, PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI - 673 611,
KOZHIKKODE DISTRICT.
13. SOBHEENDRAN, S/O MADHAVAN, AGED 70 YEARS, RESIDING AT KUNNOTH
VEEDU, PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI - 673 611,
KOZHIKKODE DISTRICT.
14. KANAKAMANI, D/O MADHAVAN, AGED 68 YEARS, RESIDING AT KUNNOTH VEEDU,
PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI - 673 611,
KOZHIKKODE DISTRICT.
15. PEETHAMBARAN, S/O MADHAVAN, AGED 58 YEARS, RESIDING AT KUNNOTH
VEEDU, PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI- 673 611,
KOZHIKKODE DISTRICT.
16. CHANDRADAS, S/O MADHAVAN, AGED 51 YEARS, RESIDING AT KUNNOTH VEEDU,
PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI -673 611,
KOZHIKKODE DISTRICT.
17. MAHENDRARAJ, S/O MADHAVAN, AGED 49 YEARS, RESIDING AT KUNNOTH HOUSE,
PADINJATTUMURI AMSOM, MORIKKARA DESOM, P.O KAKKODI- 673 611,
KOZHIKKODE DISTRICT.
18. NIRMALA T P, D/O SAROJINI, AGED 70 YEARS, ESIDING AT JANAKI NIVAS,
EDAKKAD AMSOM DESOM, PIN- 673 005, KOZHIKODE TALUK.
19. SUBHASH BABU, S/O LATE RADHA, AGED 57 YEARS, RESIDING AT MANDIADI,
KULANGARAKANDI PARAMBU, NEAR GUEST HOUSE, KACHERI AMSOM AND DESOM,
WEST HILL(P.O), KOZHIKODE - 673 003.
20. SUBHODINI M, D/O LATE RADHA, AGED 57 YEARS, RESIDING AT PULAPARAMBIL
MANIMANDIRAM, ATHOLITHAZHAM, PERUMANNA AMSOM, PANTHEERANKAVU DESOM,
KOZHIKODE - 673 019.
21. SANTHOSH KUMAR M, S/O LATE RADHA, AGED 56 YEARS, RESIDING AT
MUNDIADI, KACHERI AMSOM AND DESOM. EAST HILL, KOZHIKODE - 673 005.
22. REENAKUMARI M, D/O LATE RADHA, AGED 56 YEARS, RESIDING AT MUNDIADI,
KACHERI AMSOM AND DESOM, EAST HILL, KOZHIKODE - 673 005.
23. RAJITHA M, W/O CHANDRAN C, AGED 50 YEARS, RESIDIGN AT CHALIYAKATH
HOUSE, KOLATHAT P.O, CHERUVANNUR AMSOM AND DESOM, KOZHIKODE- 673
655.
24. AJAYAN M, S/O RADHA, AGED 48 YEARS, RESIDING AT MUNDIADI, KACHERI
AMSOM AND DESOM, EAST HILL, KOZHIKODE - 673 005.
25. SABEESHA M, D/O RADHA, AGED 43 YEARS, RESIDING AT MALE UDUMBASSERY,
KUNNAMANGALAM AMSOM AND DESOM, EAST HILL, KOZHIKODE - 673 571.
26. SANGEETHA M, D/O RADHA AND W/O BAIJU K, AGED 41 YEARS, RESIDING AT
MUNDIODI HOUSE, KACHERI AMSOM AND DESOM, EAST HILL, KOZHIKODE - 673
005.
This Regular second appeal having come up for orders on 15.09.2022,
the court on the same day passed the following:
ORDER
M.R.ANITHA, J.
----------------------------------------------------
Z.R.S.A.No.523 of 2022,
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Dated this the 15th day of September, 2022
ORDER
Registry noted the defect that two pages in the certified
copy of Judgment in A.S.Nos.34/2018 and 03/2019 (pages
between 38 and 39 and 44 & 45) are scored off. But it is not
initialled.
According to the learned counsel, he produced the
certified copy of judgment, which was issued from the District
Court, Kozhikode.
Hence, number the appeal.
Registry to get a report from the District Court,
Kozhikode in the above regard.
Sd/-
M.R.ANITHA
shg/ JUDGE
15-09-2022 /True Copy/ Assistant Registrar
