Abhilash.N vs The Commissioner Of Entrance ...
2022 Latest Caselaw 10643 Ker

WP(C) NO. 7183 OF 2018                  1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                         WP(C) NO. 7183 OF 2018
PETITIONER:

             ABHILASH.N
             AGED 23 YEARS
             S/O. NATHANIEL, COUNCILLOR FOR UNIVERSITY UNION,
             GOVT. LAW COLLEGE, THIRUVANANTHAPURAM.

            BY ADVS.
            SRI.SHAIJAN C.GEORGE
            SRI.M.T.AJITH
            SRI.P.J.JOSEPH
            SMT.SAJITHA GEORGE



RESPONDENTS:

      1      THE COMMISSIONER OF ENTRANCE EXAMINATION
             5TH FLOOR, KSHB, BUILDING,SHANTHINAGAR,
             THIRUVANANTHAPURAM-695 001.

      2      STATE OF KERALA
             REPRESENTED BY PRINCIPAL SECRETARY,
             HIGHER EDUCATION DEPARTMENT, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM-695 001.




             SMT ANIMA M, GOVERNMENT PLEADER




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   21.10.2022,   THE    COURT    ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 7183 OF 2018               2



                                JUDGMENT

When the matter was taken up, Sri.Shaijan C.George, the learned

counsel appearing for the petitioner, submits that as things stands now, the

petitioner does not have a cause of action. Preserving the right of the

petitioner to agitate the matter if he is in any way aggrieved, this writ

petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE IAP

APPENDIX OF WP(C) 7183/2018

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF REPRESENTATION DATED 01/02/2018 REGARDING THE DEPLORABLE CONDITION OF LEGAL EDUCATION IN KERALA IS SENT TO PROF.RAVINDRANATH, THE HON'BLE MINISTER FOR EDUCATION, GOVERNMENT OF KERALA.

EXHIBIT P2 A TRUE COPY OF REPRESENTATION DATED 01/02/2018 SENT TO THE COMMISSIONER OF ENTRANCE EXAMINATION, 5TH FLOOR, KSHB BUILDING, SHANTHI NAGAR, THIRUVANANTHAPURAM.

EXHIBIT P3 A TRUE COPY OF THE NOTIFICATION FOR KERALA ENTRANCE EXAMINATION FOR ADMISSION TO INTEGRATED FIVE YEAR LLB COURSE FOR THE YEAR 2017-18.

EXHIBIT P4 A TRUE COPY OF THE NOTIFICATION FOR KERALA ENTRANCE EXAMINATION FOR ADMISSION TO THREE YEAR LLB COURSE FOR THE YEAR 2017-18.`

EXHIBIT P5 A TRUE COPY OF A GOVERNMENT ORDER DATED 11/12/2018 ON THE BASIS OF THE JUDGMENT OF HIGH COURT OF KERALA IN WPC NO.30032/2017.

EXHIBIT P6 A TRUE COPY OF NOTIFICATION FOR ADMISSION TO ENGINEERING/ARCHITECTURE/PHARMACY/MEDICAL & ALLIED COURSES, KERALA FOR YEAR 2018-2019.