P.S.Gopalakrishnan, S/O. ... vs Kunhikannan, S/O. Kannan Nair
2022 Latest Caselaw 10515 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                         CRL.A NO. 2080 OF 2005
AGAINST THE JUDGMENT DATED 22.03.2005 IN SC 656/2001 OF ADDITIONAL
                   ASSISTANT SUB COURT, THALASSERY
              Crl.L.P. 690/2005 OF HIGH COURT OF KERALA
APPELLANT/COMPLAINANT:

            P.S.GOPALAKRISHNAN,
            S/O. SANKARA PILLAI,
            PAYIKKATTU HOUSE,
            P.O.MUNDAYAMPARAMBA.
            BY ADV GEORGE MATHEWS

RESPONDENTS/ACCUSED & STATE:

    1       KUNHIKANNAN, S/O. KANNAN NAIR,
            RESIDING AT AYYANKUNNU AMSOM.
    2       SURESH A.K. S/O.KUNHIKANNAN NAIR
            AGRICULTURIST, RESIDING AT AYYANKUNNU AMSOM.
    3       RADHAKRISHNAN, S/O.RAMAKRISHNAN,
            RESIDING AT AYYANKUNNU AMSOM.
    4       SHAJI.V. ,S/O.RAMAN NAIR
            DRIVER, RESIDING AT AYYANKUNNU.
    5       VISWANATHAN, S/O.ACHUTHAN NAIR
            AGRICULTURIST, RESIDING IN AYYANKUNNU AMSOM.
    6       STATE OF KERALA REP. BY THE PUBLIC
            PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM.
            BY ADVS.
            SRI.ARJUN SREEDHAR
            PUBLIC PROSECUTOR
            SRI.ARJUN SREEDHAR
            SRI.ARUN KRISHNA DHAN
            SRI.JOSEPH GEORGEMULLAKKARIYIL
            SRI.T.K.SANDEEP
            SRI.P.S.SREEDHARAN PILLAI
            SRI.SANAL P.RAJ, PUBLIC PROSECUTOR.

     THIS    CRIMINAL   APPEAL   HAVING    COME   UP   FOR   ADMISSION   ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Crl.Appeal No.2080 of 2005
                                              2




                                      C.S.SUDHA, J
                          -------------------------------------------
                               Crl.Appeal No.2080 of 2005
                           -------------------------------------------
                         Dated this the 7th day of October, 2022


                                     JUDGMENT

Sri.George Mathew, the learned counsel for the appellant submits that the

appeal is not pressed. Hence the appeal is dismissed as not pressed.

Sd/-

C.S.SUDHA JUDGE

Jms/7.10