M.M.Mujeeb Rahman vs Kizhakkambalam Grama Panchayath
2022 Latest Caselaw 10512 Ker

WP(C) NO. 26463 OF 2011            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                          WP(C) NO. 26463 OF 2011
PETITIONER/S:

               M.M.MUJEEB RAHMAN
               MANAGING PARTNER, KEMI VENEERS,CHELAKKULAM,,
               PATTIMATTOM P.O., KIZHAKKAMBALAM,, ERNAKULAM
               DISTRICT.

               BY ADVS.
               SRI.K.I.ABDUL RASHEED
               SMT.BHAMA G. NAIR
               SRI.V.K.MEETHIANKUNJU
               SRI.K.A.SHAMSUDEEN



RESPONDENT/S:

      1        KIZHAKKAMBALAM GRAMA PANCHAYATH
               KIZHAKKAMBALAM, REP.BY ITS SECRETARY,, PIN 683 562.

      2        THE DEPTY DIRECTOR OF PANCHAYAT
               CIVIL STATION, KAKKANAD, ERNAKULAM DISTRICT,, PIN
               682 030.

               BY ADVS.
               SHRI.ABRAHAM P.MEACHINKARA, SC, KIZHAKKAMBALAM GRAMA
               PANCHAYAT
               SRI.P.M.BENZIR
               SRI.G.G.MANOJ


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26463 OF 2011           2


                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No.26463 of 2011
                    --------------------------------------
               Dated this the 7th day of October, 2022


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS