Suo Motu vs State Of Kerala
2022 Latest Caselaw 10452 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                    THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
             Friday, the 7th day of October 2022 / 15th Aswina, 1944

                              SSCR NO. 12 OF 2022

IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - SABARIMALA SPECIAL COMMISSIONER
REPORT - SM NO.12/2022 - REPORT REGARDING THE STEPS TO BE TAKEN TO ENSURE
FAIRNESS, TRANSPARENCY AND ADHERENCE TO THE PRESCRIBED GUIDELINES FOR THE
INTERVIEW OF CANDIDATES TO BE SHORTLISTED FOR SELECTION OF MELSHANTHIS TO THE
SABARIMALA SREE DARMASASTHA TEMPLE AND MALIKAPPURAM TEMPLE FOR THE YEAR 1198
M.E.(2022-2023) - SUO MOTU PROCEEDINGS INITIATED - REG:


  PETITIONER:


        SUO MOTU

  RESPONDENTS:

   1.    STATE OF KERALA

         REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIATE,

         THIRUVANATHAPURAM - 695001.

   2.    THE TRAVANCORE DEVASWOM BOARD

         REPRESENTED BY ITS SECRETARY, NANTHANCODE, KAWDIAR POST,

         THIRUVANANTHAPURAM - 695003.

   3.    DEVASWOM COMMISSIONER,

         TRAVANCORE DEVASWOM BOARD, NANTHANCODE, KAWDIAR POST,

         THIRUVANANTHAPURAM - 695003.



         BY THE GOVERNMENT PLEADER

         BY STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD

         BY SRI.N.RAGHURAJ, AMICUS CURIAE FOR SABARIMALA SPECIAL

         COMMISSIONER


        HAVING PERUSED THE JUDGMENT DATED 22/09/2022 AND THE DIRECTIONS
   CONTAINED THEREIN AND ALSO HAVING HEARD THE SUBMISSIONS MADE BY THE
   LEARNED SENIOR GOVERNMENT PLEADER, THE LEARNED AMICUS CURIAE AND THE
   LEARNED STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD, THE COURT ON
   07/10/2022 PASSED THE FOLLOWING.
                 ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
                 -----------------------------------------------------
                                SSCR No.12 of 2022
                ------------------------------------------------------
                     Dated this the 7th day of October, 2022

                                      ORDER

Anil K. Narendran, J.

The Special Commissioner, Sabarimala has filed interim report

dated 07.10.2022.

Registry to number the interim report as SSCR and list before the

Bench on 10.10.2022 at 2.00 p.m., along with the report of learned

Observer and also the sealed cover produced by the Devaswom

Commissioner.

The report of the learned Observer and also the sealed cover

produced by the Devaswom Commissioner shall be kept in the safe

custody of the Registrar General.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

AV/7/10

07-10-2022 /True Copy/ Assistant Registrar