Shaiju vs State Of Kerala
2022 Latest Caselaw 10344 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
      FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                       WP(C) NO. 5322 OF 2022
PETITIONER:

          SHAIJU
          AGED 46 YEARS
          S/O.THACHAPPAN,
          KAITHAKATTUNIKARTHIL, EZHUPUNNA MURI,
          EZHUPUNNA.P.O., CHERTHALA,
          ALAPPUZHA DISTRICT, PIN-688537
          BY ADVS.
          DINESH MATHEW J.MURICKEN
          AHAMMAD SACHIN K.
          ANSU SARA MATHEW
          VINOD S. PILLAI
          MOHAMMED THAYIB N.M.
          NAYANA VARGHESE
RESPONDENTS:
     1     STATE OF KERALA
           REPRESENTED BY THE HOME SECRETARY,
           HOME DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM-695 001.
     2     THE SUPERINTENDENT OF POLICE
           DISTRICT POLICE OFFICE, CCSB ROAD,
           CIVIL STATION WARD, ALAPPUZHA DISTRICT,
           PIN-688012
     3     THE STATION HOUSE OFFICER
           AROOR POLICE STATION, CHANDIROOR.P.O,
           ALAPPUZHA DISTRICT, PIN-688535.
     4     SHYAM
           S/O.CHANDRAN,
           KUZHIVELINIKARTH HOUSE,
           EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
           PIN-688537.
     5     SARATH
           S/O.CHANDRAN,
           KUZHIVELINIKARTH HOUSE,
           EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
           PIN-688537.
     6     BIBEESH
           S/O.THANKA,
           VALAVANTHARA HOUSE,
           EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
           PIN-688537.
 W.P.(C)No.5322 OF 2022

                                 2

     7      SHINU
            S/O.KOCHAPPAN,
            KUZHUVELI NIKARTH HOUSE,
            EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
            PIN-688537
     8      NIDHIN
            S/O.CHANDRAN,
            PATTATHARA HOUSE,
            EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
            PIN-688537.
     9      ASHIQUE
            S/O.ASOKAN,
            KUZHUVELI NIKARTH HOUSE,
            EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
            PIN-688537.
            , PIN - 688537
     10     K J ANIL
            S/O.JOSEPH,
            KANAKKAPPALLY HOUSE,
            EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
            PIN-688537.
     11     MANOJ
            S/O.THOMAS,
            MADIYATHARA HOUSE,
            EZHUPUNNA.P.O., ALAPPUZHA DISTRICT,
            PIN-688537.
     12     ADDL. R12. ANILKUMAR
            AGED 50 YEARS
            S/O. VELAYUDHAN, CHARANGAAMVELI, EZHUPUNNA VILLAGE,
            EZHUPUNNA P.O., CHERTHALA, PIN- 688537
            IS IMPLEADED AS ADDL. R12 AS PER ORDER DATED
            30.05.2022 IN I.A. 1/2022 IN WPC 5322/2022.
            BY ADVS.
            LIJU.V.STEPHEN
            INDU SUSAN JACOB

            BY SRI.T.K.SHAJAHAN-SR.GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.5322 OF 2022

                                     3




                              JUDGMENT

Dated this the 7th day of October, 2022

Learned counsel for the petitioner seeks

leave to withdraw the writ petition.

Permission granted. This writ petition is

accordingly, dismissed as withdrawn without

prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE SSK/07/10 W.P.(C)No.5322 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE LICENCE AGREEMENT EXECUTED IN EXHIBITP1 FAVOUR OF THE PETITIONER AND ANOTHER DATED 20.03.2021 TRUE COPY OF THE PLAINT IN O.S.NO.351/2021 ON EXHIBIT P2 THE FILE OF MUNSIFF COURT, CHERTHALA DATED 11.08.2021 TRUE COPY OF THE I.A.NO.1/2021 IN O.S.NO.351/2021 FOR TEMPORARY INJUNCTION ON THE EXHIBIT P3 FILE OF MUNSIFF COURT, CHERTHALA DATED 11.08.2021 TRUE COPY OF THE ORDER IN I.A.NO.1/2021 IN EXHIBIT P4 O.S.NO.351/2021 PASSED BY THE MUNSIFF COURT, CHERTHALA DATED 11.08.2021 TRUE COPY OF THE I.A.NO.1/2022 IN EXHIBIT P5 O.S.NO.351/2021 FOR PROSECUTION ON THE FILE OF MUNSIFF COURT, CHERTHALA DATED 02.02.2022 TRUE COPY OF THE FIRST INFORMATION REPORT IN EXHIBIT P6 CRIME NO.658/2021 OF AROOR POLICE STATION DATED 19.09.2021 TRUE COPY OF THE COMPLAINT LODGED BY THE EXHIBIT P7 PETITIONER BEFORE THE 3RD RESPONDENT DATED 09.02.2022 TRUE COPY OF THE PROCEEDINGS IN O.S.NO.351/2021 EXHIBIT P8 GENERATED FROM THE ECOURT SERVICES TRUE COPY OF THE REPORT OF THE AGRICULTURAL EXHIBIT P9 DEPARTMENT DATED 07.03.2014 TRUE COPY OF THE CERTIFICATE OF ENROLMENT OF FARMS ISSUED BY THE DEPUTY DIRECTOR OF MARINE EXHIBIT P10 PRODUCTS EXPORT DEVELOPMENT AUTHORITY DATED 21.04.2022 TRUE COPY OF THE CERTIFICATE OF AQUA CULTURE EXHIBIT P11 LICENCE ISSUED UNDER RULE 18(2) OF THE KERALA INLAND FISHERIES AND AQUACULTURE RULES, 2013 TRUE COPY OF THE APPLICATION FOR AQUA CULTURE EXHIBIT P12 LICENCE SUBMITTED BY THE PETITIONER BEFORE THE FISHERIES DEPARTMENT DATED 27.05.2022 TRUE COPY OF THE JUDGMENT IN W.P. EXHIBIT P13 (C)NO.18440/2022 PASSED BY THIS HONOURABLE COURT DATED 22.06.2022 TRUE COPY OF THE COMMUNICATION ISSUED BY THE EXHIBIT P14 DEPUTY DIRECTOR OF FISHERIES DATED 10.08.2022 TRUE COPY OF THE APPLICATION SUBMITTED BY THE EXHIBIT P15 PETITIONER BEFORE THE AGRICULTURAL OFFICER.

EZHUPUNNA DATED 20.08.2023 RESPONDENTS' EXHIBITS: NIL SSK //TRUE COPY// PA TO JUDGE