Citation : 2022 Latest Caselaw 10336 Ker
Judgement Date : 7 October, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
OP(CRL.) NO. 386 OF 2022
AGAINST THE ORDER/JUDGMENT IN ST 2235/2020 OF JUDICIAL FIRST CLASS
MAGISTRATE COURT (TEMPORARY), CHAVARA
PETITIONER/COMPLAINANT:
S. BALACHANDRAN
AGED 65 YEARS
ANILA BHAVAN, CHAVARA BRIDGE P.O.,
KOLLAM, PIN - 691583
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
S.K.ADHITHYAN
SABU PULLAN
GOKUL D. SUDHAKARAN
K.P.SATHEESAN (SR.)
RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 M/S. DE-FAB, PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 MRS. PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PP-SRI.RENJIT GEORGE
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).388/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 388 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 2025/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT(TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS, ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
K.P.SATHEESAN (SR.) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN P.MOHANDAS (ERNAKULAM) RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR, RENJIT GEORGE THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 389 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 1864/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT(TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
P.MOHANDAS (ERNAKULAM) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN K.P.SATHEESAN (SR.) RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR T.R.RENJITH THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 390 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 1863/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
P.MOHANDAS (ERNAKULAM) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 M/S. DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682031 3 PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR RENJIT GEORGE THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 392 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 2226/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT, CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS, S/O.SIVADASAN, ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
K.P.SATHEESAN (SR.) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN P.MOHANDAS (ERNAKULAM) RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 M/S. DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 MRS. PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR SRI.RENJIT GEORGE THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 393 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 2208/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS, S/O.SIVADASAN ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
P.MOHANDAS (ERNAKULAM) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN K.P.SATHEESAN (SR.) RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 M/S. DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 MRS. PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR, T.R.RENJITH THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 397 OF 2022 AGAINST THE ORDER/JUDGMENT IN CMP 327/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT(TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 65 YEARS,S/O.SIVADASAN ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
P.MOHANDAS (ERNAKULAM) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN K.P.SATHEESAN (SR.) RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 M/S. DE-FAB PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY ITS MANAGING PARTNER MRS. PRIYA VARMA, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 3 MRS. PRIYA VARMA NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR, T.R.RENJITH THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944 OP(CRL.) NO. 471 OF 2022 AGAINST THE ORDER/JUDGMENT IN ST 115/2021 OF JUDICIAL FIRST CLASS MAGISTRATE COURT(TEMPORARY), CHAVARA PETITIONER/COMPLAINANT:
S. BALACHANDRAN AGED 64 YEARS, S/O.SIVADASAN ANILA BHAVAN, CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583 BY ADVS.
P.MOHANDAS (ERNAKULAM) K.SUDHINKUMAR S.K.ADHITHYAN SABU PULLAN GOKUL D. SUDHAKARAN RESPONDENTS/STATE & ACCUSED:
1 STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031 2 RANJITH VARMA AGED 41 YEARS, S/O. CHATHAYAM NAL REGHUNANDANAN, NANDANAM, KANNANKULANGARA, OEN ROAD, THRIPUNITHURA, ERNAKULAM, PIN - 682301 SR.PUBLIC PROSECUTOR T.R.RENJITH THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 07.10.2022, ALONG WITH OP(Crl.).386/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(CRL.) NO. 386 OF 2022 & con cases.
COMMON JUDGMENT [OP(Crl.) Nos.386, 388, 389, 390, 392, 393, 397 & 471 of 2022]
The prayer in O.P.Crl.No.386 of 2022 is early disposal
of S.T.No.2235 of 2020, pending before the Judicial First
Class Magistrate Court (Temporary), Chavara, within a
time frame fixed by this Court.
2. The prayer in O.P.Crl.No. 388 of 2022 is early
disposal of S.T.No.2025 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara,
within a time frame fixed by this Court.
3. The prayer in O.P.Crl.No.389 of 2022 is early
disposal of S.T.No.1864 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara,
within a time frame fixed by this Court.
4. The prayer in O.P.Crl.No.390 of 2022 is early
disposal of S.T.No.1863 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara, OP(CRL.) NO. 386 OF 2022 & con cases.
within a time frame fixed by this Court.
5. The prayer in O.P.Crl.No.392 of 2022 is early
disposal of S.T.No.2226 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara,
within a time frame fixed by this Court.
6. The prayer in O.P.Crl.No.393 of 2022 is early
disposal of S.T.No.2208 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara,
within a time frame fixed by this Court.
7. The prayer in O.P.Crl.No.397 of 2022 is early
disposal of CMP.No.327 of 2020, pending before the
Judicial First Class Magistrate Court (Temporary), Chavara,
within a time frame fixed by this Court.
8. The prayer in O.P.Crl.No.471 of 2022 is early
disposal of S.T.No.115 of 2021, pending before the Judicial
First Class Magistrate Court (Temporary), Chavara, within
a time frame fixed by this Court. OP(CRL.) NO. 386 OF 2022 & con cases.
8. In O.P.Crl.386 of 2022, report has been called for
from the Judicial First Class Magistrate Court (Temporary),
Chavara and as per report dated 15.09.2022, the learned
Magistrate sought four months' time to dispose of
S.T.No.2235 of 2020. In the other cases, no report called
for.
9. It is pointed out by the learned counsel for the
petitioner that transactions involved in these cases relate
back to 2013 and in bail application No.7489/2017 filed by
the accused, the matter was referred to mediation.
Thereafter, as per Ext.P1 mediation agreement, the
dispute was settled by issuance of cheques involved in
these cases on the assurance of payment on the dates
shown therein. However, when the cheques were
presented for collection, the same got dishonoured for
want of funds and accordingly, the petitioner launched
prosecution. Therefore, early disposal of these matters is
absolutely necessary.
OP(CRL.) NO. 386 OF 2022 & con cases.
10. Since disposal of complaint alleging commission
of offence punishable under Section 138 of the Negotiable
Instruments Act, 1881 is statutory and also settled by the
Apex Court, there is no reason to deny the relief sought
for.
In the result, all the petitions stand allowed. It is
ordered that the learned Judicial First Class Magistrate
Court (Temporary), Chavara shall dispose of S.T.Nos.2235
of 2020, 2025 of 2020, 1864 of 2020, 1863 of 2020, 2226
of 2020, 2208 of 2020, 115 of 2021 and CMP.No.327 of
2020, within a period of five months, from the date of
receipt or production of a copy of this judgment.
Registry is directed to forward copy of this judgment
to the court below concerned, within two weeks, for
information and compliance.
Sd/-
A. BADHARUDEEN JUDGE nkr OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 386/2022
PETITIONER EXHIBITS Exhibit-p1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THIS HON'BLE COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 18-11-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 388/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THE HON'BLE HIGH COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 19-08-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 389/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THIS HON'BLE COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489 /2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 12-08-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 390/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THIS HON'BLE COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 12-08-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 392/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THE HON'BLE HIGH COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 11-11-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 393/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THIS HON'BLE COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 1-10-2020 OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 397/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THIS HON'BLE COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 19-05-
OP(CRL.) NO. 386 OF 2022 & con cases.
APPENDIX OF OP(CRL.) 471/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT MADE BETWEEN THE PARTIES BEFORE THE MEDIATION CENTRE OF THE HON'BLE HIGH COURT DATED 2-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P2 TRUE COPY OF THE ORDER DATED 8-2-2018 IN BAIL APPL. NO. 7489/2017 Exhibit-P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT (TEMPORARY) AT CHAVARA DATED 20-03-
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