Citation : 2022 Latest Caselaw 11117 Ker
Judgement Date : 15 November, 2022
WP(C) NO. 7987 OF 2022
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 15TH DAY OF NOVEMBER 2022 / 24TH KARTHIKA, 1944
WP(C) NO. 7987 OF 2022
PETITIONER/S:
ANSU ENTERPRISES PRIVATE LIMITED
(FORMERLY, M/S ANSU, ENTERPRISES), NO.14, SREENAGAR,
MANACAUD P O, THIRUVANANTHAPURAM-695009, REPRESENTED BY ITS
MANAGING DIRECTOR, K.VENUGOPALAN NAIR, AGED 66, SON OF
KRISHNA PILLAI, CHITHIRAMVEEDU T C.25/1497, THENGUVILAKOM,
SS KOVIL ROAD, THAMPANOOR, THIRUVANANTHAPURAM, KERALA
STATE, PIN-695001.
BY ADV K.C.SUDHEER
RESPONDENT/S:
1 UNION BANK OF INDIA
ERNAKULAM BRANCH UNION BANK BHAVAN, GROUND FLOOR, M G ROAD,
KOCHI-682035, ERNAKULAM DISTRICT, KERALA STATE, REPRESENTED
BY ITS ASSISTANT GENERAL MANAGER AND POWER OF ATTORNEY
HOLDER.
2 PUNJAB NATIONAL BANK
ASSET RECOVERY MANAGEMENT BRANCH AT CIRCLE OFFICE, P N B
HOUSE, 2ND FLOOR, 40/1461, MARKET ROAD, KOCHI-682011,
ERNAKULAM DISTRICT, REPRESENTED BY ITS CHIEF MANAGER AND
POWER OF ATTORNEY HOLDER.
3 ANDHRA BANK
ERNAKULAM BRANCH, AJAY VIHAR, M G ROAD, ERNAKULAM KOCHI-
682016, ERNAKULAM DISTRICT, REPRESENTED BY ITS CHIEF
MANAGER AND POWER OF ATTORNEY HOLDER.
4 ORIENTAL BANK OF COMMERCE
CHITTOOR ROAD BRANCH, SAMUDRA, IYYATTIL JUNCTION,
ERNAKULAM, PIN-682011, ERNAKULAM DISTRICT, KERALA STATE,
REPRESENTED BY ITS SENIOR MANAGER AND POWER OF ATTORNEY
HOLDER.
5 INDIAN OVERSEAS BANK
ERNAKULAM BRANCH, M G ROAD, OPPOSITE KAVITHA THEATRE,
ERNAKULAM DISTRICT, KERALA STATE. REPRESENTED BY ITS CHIEF
MANAGER AND POWER OF ATTORNEY HOLDER.
6 CORPORATION BANK
ERNAKULAM BRANCH, FIRST FLOOR, RADHAKRISHNA BUILDING, CLOTH
BAZAR ROAD, ERNAKULAM, KOCHI-682013, ERNAKULAM DISTRICT,
KERALA STATE, REPRESENTED BY ITS CHIEF MANAGER AND POWER OF
ATTORNEY HOLDER.
7 ALLAHABAD BANK Crime No.178/2022 of Agali Police Station, Palakkad
WP(C) NO. 7987 OF 2022
2
District
ERNAKULAM BRANCH, SABU AND CYPRIAN BUILDING, R.MADHAVAN
NAIR ROAD, ERNAKULAM, KOCHI-682016, ERNAKULAM DISTRICT,
KERALA STATE REPRESENTED BY ITS CHIEF MANAGER AND POWER OF
ATTORNEY HOLDER.
8 DENA BANK
ERNAKULAM BRANCH, JOS JUNCTION, M G ROAD, ERNAKULAM KOCHI-
682016 , ERNAKULAM DISTRICT, KERALA STATE, REPRESENTED BY
ITS CHIEF MANAGER AND POWER OF ATTORNEY.
9 SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI)
FINANCE TOWER, II FLOOR, KALOOR, KOCHI-682017, ERNAKULAM
DISTRICT, KERALA STATE, REPRESENTED BY ITS DEPUTY GENERAL
MANAGER.
10 EDELWEISS ASSET RECONSTRUCTION COMPNAY LIMITED
(EARC), EDELWEISS HOUSE, OFF CSY ROAD, KALINA, MUMBAI, PIN-
4000098, REPRESENTED BY ITS AUTHORISED SIGNATORY.
11 ASSET RECONSTRUCT COMPANY (INDIA) LIMITED (ARCIL)
THE RUBY, 10TH FLOOR, 29, SENAPATI BAPAT MARG DADAR (WEST)
MUMBAI, PIN-400032, REPRESENTED BY ITS MANAGER AND POWER OF
ATTORNEY HOLDER.
BY ADVS.
A.V.THOMAS (SR.)
SUNIL SHANKER
NIDHI SAM JOHNS
LIJO JOSEPH (THOPPIL)
A.KEVIN THOMAS
VIDYA GANGADHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7987 OF 2022
3
BECHU KURIAN THOMAS, J.
========================
W.P.(C)No.7987 of 2022
------------------------------------------------
Dated this the 15th day of November, 2022
JUDGMENT
Petitioner challenges an auction that was scheduled to be held on
10.03.2022 as per Ext.P1. Though other reliefs have also been sought for,
they are all incidental to the main relief of challenge against the e-auction.
2. Since the learned Senior Counsel for the respondents
submitted that the e-auction scheduled as per Ext.P1 did not take place,
this writ petition has become infructuous.
3. The learned Senior Counsel appearing for the petitioner,
though opposed the said submission and stated that the matter is still
alive, considering the nature of the relief sought for and on a perusal of
exhibits and the pleadings, I am satisfied that the writ petition has
become infructuous.
Accordingly, without prejudice to the rights of the petitioner, to
move in accordance with law, this writ petition is dismissed as infructuous.
BECHU KURIAN THOMAS JUDGE jm/
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