Gangadharan vs Narendran
2022 Latest Caselaw 11076 Ker

RP NO. 272 OF 2015
                                  1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
 THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                        RP NO. 272 OF 2015
AGAINST THE ORDER/JUDGMENT IN WPC 17480/2010 OF HIGH COURT OF
                                KERALA
REVIEW PETITIONER/S:

           GANGADHARAN, S/O.BHANUPRAKASH,
           3/604, MANIPURAM LANE, NADAKAVU, CALICUT.

           BY ADV SRI.C.A.JOY



RESPONDENT/S:

    1      NARENDRAN, GANDHI ROAD, VELLAI P.O.,
           CALICUT - 673 021. (DIED)

    2      GEETHA INDRAKUMAR, W/O.INDRAKUMAR,
           33/5266, GOLD LINK ROAD, SREE PADMAM,
           CHEVAYOOR, CALICUT - 673 001.

    3      RETHI BHANUPRAKASH, ANUGRAHA,
           NELLIKKAVU ROAD, KARAPARAMBA P.O.,
           CALICUT - 673 001.

 ADDL R4   BIVA NARENDRAN, AGED 51 YRS,
           W/O.LATE NARENDRAN, H.NO.3/1160,
           VELLAYIL, GANDHI ROAD, CALICUT-673011

 ADDL R5   ARUN NARENDRAN, S/O.LATE NARENDRAN,
           H.NO.3/1160, VELLAYIL, GANDHI ROAD,
           CALICUT 673011

           ADDITIONAL RESPONDENT NOS.4 AND 5 ARE IMPLEADED AS
           THE LEGAL HEIRS OF THE DECEASED R1 AS PER ORDER
           DT.15.3.16 IN IA NO.468/15

           BY ADVS.
           SRI.P.A.HARISH
 RP NO. 272 OF 2015
                              2

         SRI.V.V.SURENDRAN




     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
03.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 272 OF 2015
                                   3



                              ORDER

The learned counsel appearing for the review

petitioner submits that the review petition may be

dismissed as not pressed. The said submission is recorded.

The review petition is dismissed as not pressed.

Sd/-

C.S.DIAS, JUDGE rkc/03.11.22