Raji Thomas vs State Of Kerala
2022 Latest Caselaw 11067 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944
                      BAIL APPL. NO. 7490 OF 2022
    AGAINST THE ORDER/JUDGMENT IN CRMC 1872/2022 OF ADDITIONAL
   DISTRICT COURT & SESSIONS COURT - V, THIRUVANANTHAPURAM / II
                            ADDITIONAL MACT


       (CRIME NO. 775/2022 OF BALARAMPURAM POLICE STATION,
                      THIRUVANATHAPURAM DISTRICT)


PETITIONER/ACCUSED NO. 2:

            RAJI THOMAS
            AGED 38 YEARS
            D/O. THOMASKUTTY,
            JERSON VILLA, VALACODE P.O., PUNALUR,
            KOLLAM DISTRICT, PIN - 691331
            BY ADVS.
            VISHAK JOHNSON K
            ASEENIYA(K/001126/2022)
            S.NITHIN (ANCHAL)(K/1007/2012)
            G.LAYA(K/001033/2016)


RESPONDENT/STATE:

            STATE OF KERALA
            REPRESENTED BY THE PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA,
            ERNAKULAM., PIN - 682031
OTHER PRESENT:

            PP SRI.NOUSHAD K.A


     THIS   BAIL    APPLICATION   HAVING    COME   UP   FOR   ADMISSION   ON
03.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 7490 OF 2022
                                    2



                    BECHU KURIAN THOMAS, J.
               ============ ============
                      B.A. No. 7490 of 2022
               ========================
             Dated this the 3rd day of November, 2022

                                  ORDER

The learned counsel for the petitioner seeks permission to

withdraw this bail application.

In view of the above submission, the bail application is dismissed

as withdrawn.

BECHU KURIAN THOMAS

JUDGE LU BAIL APPL. NO. 7490 OF 2022

APPENDIX OF BAIL APPL. 7490/2022

PETITIONER ANNEXURES :

ANNEXURE-A PHOTOCOPY OF THE FIR IN CRIME NO.

775/2022 OF BALARAMAPURAM POLICE STATION.

ANNEXURE-B FREE COPY OF THE ORDER DATED 16/09/2022 OF THE ADDITIONAL SESSIONS COURT-V, THIRUVANANTHAPURAM.

// True Copy // PA To Judge