Syam Kumar.A vs Biju Prabhakar
2022 Latest Caselaw 11049 Ker

Con.Case(C) No.1939/2022                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Thursday, the 3rd day of November 2022 / 12th Karthika, 1944
                 CONTEMPT CASE(C) NO. 1939 OF 2022(S) IN WP(C) 23309/2022

   PETITIONER/PETITIONER IN THE WPC:


           SYAM KUMAR. A., AGED 47 YEARS, S/O ANIRUDHAN,
           STORE ISSUER GRADE II, KSRTC, REGIONAL WORKSHOP,
           MAVELIKKARA, ALAPPUZHA DISTRICT. RESIDING AT OMKARAM,
           EREZHA SOUTH, CHETTIKULANGARA (PO), MAVELIKKARA,
           ALAPUZHA DISTRICT, PIN - 690 106.

         BY ADV. SRI.K.P.RAJEEVAN

   RESPONDENT/1ST RESPONDENT IN THE WPC:


           SRI.BIJU PRABHAKAR, MANAGING DIRECTOR,
           KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, FORT,
           THIRUVANANTHAPURAM, PIN - 695 023.

        BY SRI.DEEPU THANKAN, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   03.11.2022, the court on the same day passed the following:

                                               ORDER

Sri.Deepu Thankan, learned standing counsel for the KSRTC submits

that the judgment is being complied with and that the resultant order will

be produced on record.

List on 23/11/2022.

Sd/- DEVAN RAMACHANDRAN JUDGE

03-11-2022 /True Copy/ Assistant Registrar