Kerala High Court
Shameer vs 1. Nuhu Oiliyulla Dargha Shereef on 6 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 6TH DAY OF MAY 2022 / 16TH VAISAKHA, 1944
OP(C) NO. 795 OF 2022
IN OS 183/2022 OF II ADDITIONAL MUNSIFF COURT,
NEYYATTINKARA
PETITIONERS:
1 SHAMEER,
AGED 35 YEARS,
S/O ABDUL RAHMAN, EMS COLONY,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
2 ABDUL RAZAK,
AGED 50 YEARS,
S/O AHAMMED, RAFI MANZIL, EMS COLONY,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM,
PIN - 695525
3 NAZAR,
AGED 50 YEARS,
S/O.ABOOBACKER, UHATH MALA,
PANDAKASSALA VEEDU, POOVAR VILLAGE,
NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM., PIN - 695525
4 SHAMEER,
AGED 38 YEARS,
S/O FAROOQ KULIKKI,
KALINGAVILAKAM, POOVAR VILLAGE,
NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
5 PATHAN SAIDU MUHAMMED,
AGED 55 YEARS,
S/O VAPPI KANNU, PANDAKASSALA VEEDU,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM., PIN - 695525
6 RAUF,
AGED 45 YEARS,
S/O BUHARI, MANJAVILAKAM, POOVAR VILLAGE,
NEYYATTINKARA TALUK, THIRUVANANTHAPURAM,
PIN - 695525
O.P.(C).No.795/2022
-:2:-
7 RIYAS,
AGED 42 YEARS,
S/O MN HANEEFA, LAKSHAM VEEDU (LANE),
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
8 BUHARI,
AGED 40 YEARS,
S/O SHAHUL, KADALADI VEEDU,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM.,
PIN - 695525
9 RAUF,
AGED 28 YEARS,
S/O MUTHU KANNU, THOPPIL HOUSE,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
BY ADVS. SRI. V.G.ARUN (K/795/2004)
SRI.V.JAYA RAGI
SRI.R.HARIKRISHNAN (KAMBISSERIL)
SRI.NEERAJ NARAYAN
RESPONDENTS:
1 NUHU OILIYULLA DARGHA SHEREEF,
POOVAR BEACH ROAD, KOCHUPALLI,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
2 NUHU OILIYULLA DARGHA SHEREEF,
REPRESENTED BY ITS PRESIDENT,
SAKEER HUSSAIN
S/O BUHARI, THEKKETHERUVU,
THAIKAMUDDUKKU, POOVAR VILLAGE,
NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
3 NUHU OILIYULLA DARGHA SHEREEF,
REPRESENTED BY ITS SECRETARY,
ABDUL NIZAR,
S/O MUTHALIF, PANDAKASSALA,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
O.P.(C).No.795/2022
-:3:-
4 POOVAR MUSLIM JAMA-ATH,
REPRESENTED BY ITS SECRETARY, KHADAR,
S/O NUHU KANNU, POOVAR MUSLIM JAMA-ATH,
POOVAR VILLAGE, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM, PIN - 695525
5 STATION HOUSE OFFICER, POOVAR
STATION HOUSE OFFICER, POOVAR, NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695525
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
06.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.795/2022
-:4:-
Dated this the 6th day of May, 2022
J U D G M E N T
Perused the report of the Additional
Munsiff-II, Neyyattinkara, who seeks one more
month's time to dispose of I.A.Nos.1/2022 and
4/2022.
However, in view of the fact that the Munsiff
concerned is under orders of transfer and the
matter has to be disposed of by her successor.
This original petition is closed, directing the
Additional Munsiff-II, Neyyattinkara, to dispose
of Exts. P2 and P4 interlocutory applications,
within 40 days from the date of receipt of a copy
of this judgment.
Sd/-
C. JAYACHANDRAN,JUDGE
DST/06.05.22 //True copy/
P.A.To Judge
O.P.(C).No.795/2022
APPENDIX
PETITIONERS' EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE PLAINT IN OS NO.
183/2022 ON THE FILES OF THE SECOND
ADDITIONAL MUNSIFF COURT, NEYYATTINKARA
EXHIBIT P2 THE TRUE COPY OF THE IA NO. 1/2022 IN
OS NO. 183/2022 ON THE FILES OF THE
SECOND ADDITIONAL MUNSIFF COURT,
NEYYATTINKARA.
EXHIBIT P3 THE TRUE COPY OF COMMISSION REPORT AND
SKETCH FILED BY ADVOCATE COMMISSIONER
IN OS NO. 183/2022 ON THE FILES OF THE
SECOND ADDITIONAL MUNSIFF COURT.
EXHIBIT P4 THE TRUE COPY OF THE IA NO. 4/2022 IN
OS NO. 183/2022 ON THE FILES OF THE
SECOND ADDITIONAL MUNSIFF COURT,
NEYYATTINKARA.
EXHIBIT P5 THE TRUE COPY OF OBJECTION FILED BY THE
1ST DEFENDANT AGAINST IA NO. 1/2022 IN
OS NO. 183/2022 ON THE FILES OF THE
SECOND ADDITIONAL MUNSIFF COURT,
NEYYATTINKARA.
EXHIBIT P6 THE TRUE COPY OF THE DAILY STATUS OF
THE COURT PROCEEDING DOWN LOADED FROM
THE OFFICIAL E-COURT SERVICE IN OS NO.
183/2022 ON THE FILES OF THE SECOND
ADDITIONAL MUNSIFF COURT, NEYYATTINKARA
ON 05.03.2022.
EXHIBIT P7 THE TRUE COPY OF THE DAILY STATUS OF
THE COURT PROCEEDING DOWN LOADED FROM
THE OFFICIAL E-COURT SERVICE IN OS NO.
183/2022 ON THE FILES OF THE SECOND
ADDITIONAL MUNSIFF COURT, NEYYATTINKARA
ON 08.04.2022.
EXHIBIT P8 THE TRUE COPY OF THE INTERIM ORDER
DATED 07.07.2021 IN W.P.(C) NO.
11776/2021
O.P.(C).No.795/2022
EXHIBIT P9 THE TRUE COPY OF THE INTERIM ORDER
DATED 19.04.2022 IN W.P.(C) NO.
14103/2022.
RESPONDENTS' EXHIBITS: NIL
