Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shobhana P vs The Kerala Gramin Bank
2022 Latest Caselaw 3743 Ker

Citation : 2022 Latest Caselaw 3743 Ker
Judgement Date : 24 March, 2022

Kerala High Court
Shobhana P vs The Kerala Gramin Bank on 24 March, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944


                      WP(C) NO. 10021 OF 2022
PETITIONER:

             SHOBHANA P.
             AGED 52 YEARS
             W/O.VASUDEVAN, PARAKKOTTIL HOUSE, POOSLIPPADI
             PADARIKODE P.O., MALAPPURAM-679 326

             BY ADVS.
             RAFEEK. V.K.
             SAIJO HASSAN
             U.M.HASSAN
             P.PARVATHY
             K.N.MUHAMMED THANVEER


RESPONDENTS:

      1      THE KERALA GRAMIN BANK
             REPRESENTED BY ITS AUTHORIED OFFICER,
             MELATTOOR BRANCH, MALAPPURAM-679 326

      2      THE KERALA GRAMIN BANK HEAD OFFICE,
             REPRESENTED BY CHIEF MANAGER,
             KGB TOWERS, A.K.ROAD, UP HILL,
             MALAPPURAM, KERALA-676 505


             BY ADV.GOPIKRISHNAN NAMBIAR, SC


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    24.03.2022,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C) No.10021 OF 2022
                                      2


                          BECHU KURIAN THOMAS, J.
                    ===========================
                           W.P(C) No.10021 OF 2022
                   ============================
                     Dated this the 24th day of March, 2022


                                   JUDGMENT

Adv.M.Gopikrishnan Nambiar, learned counsel for

respondents submitted that the sale scheduled as per Ext.P2 will

not takesplace due to absence of bidders. The said submission is

recorded and this writ petition is closed reserving the liberty of the

petitioner to approach the bank for any feasible settlment

proposal.

Sd/-

BECHU KURIAN THOMAS JUDGE nk W.P(C) No.10021 OF 2022

APPENDIX OF WP(C) 10021/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF COVERING LETTER TO THE SALE NOTICE DATED 16.02.2022 ISSUED BY THE RESPONDENT BANK

Exhibit P2 A TRUE COPY OF SALE NOTICE DATED 16.02.2022 ISSUED BY THE RESPONDENT BANK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter