Unnikrishnan vs The Kerala Water Authority
2022 Latest Caselaw 3719 Ker

WP(C) NO. 27399 OF 2012               1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944
                           WP(C) NO. 27399 OF 2012
PETITIONER/S:
           UNNIKRISHNAN T.K.
           THULAMPARAMBIL HOUSE, CHERANELLOOR P.O. KOCHIN 34.

               BY ADV SRI.K.R.VINOD


RESPONDENT/S:
     1     THE KERALA WATER AUTHORITY
           REP.BY ITS MANAGING DIRECTOR JALABHAVAN,
           THIRUVANANTHAPURAM 695001.

      2        THE CHIEF ENGINEER
               KERALA WATER AUTHORITY, CENTRAL REGION, HOSPITAL ROAD,
               ERNAKULAM KOCHI -11

      3        THE ASSISTANT EXECUTIVE ENGINEER
               WATER WORKS SUB DIVISION, KERALA WATER AUTHORITY, KALOOR
               KOCHI-12.

      4        MS NATIONAL APARTMENTS
               (SUNNY HOUSING PRIVATE LTD.) REPRESENTED BY ITS MANAGING
               DIRECTOR, MAMANGALAM, EDAPALLY. KOCHIN 24.

               BY ADVS.
               SHRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
               GEORGIE JOHNY
               SRI.P.DALBI EMMANUEL
               SRI.P.DALBI EMMANUEL
               SRI.A.V.JAMES
               SRI.GEORGE MATHEW, SC, KERALA WATER AUTHORITY


OTHER PRESENT:
           SRI.GEORGIE JOHNY, SC ( KWA)


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27399 OF 2012            2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 27399 of 2012
                    --------------------------------------
               Dated this the 24th day of March, 2022


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS