Citation : 2022 Latest Caselaw 3554 Ker
Judgement Date : 22 March, 2022
Mat.Appeal No.656/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Tuesday, the 22nd day of March 2022 / 1st Chaithra, 1944
IA.NO.1/2021 IN MAT.APPEAL NO. 656 OF 2021
OP 790/2016 OF FAMILY COURT, PALAKKAD.
APPLICANT/APPELLANT IN MAT.APPEAL:
T.C.MANI, AGED 79 YEARS, S/O.CHAMI, THEKKUMPURAM RAKKANDIYIL,
VEMBALLUR, THENKURISSI AMSOM, ALATHUR TALUK, PALAKKAD DISTRICT,
PIN-678671.
RESPONDENT/RESPONDENT IN MAT.APPEAL:
SAJITHA K.M., AGED ABOUT 38 YEARS, D/O.K.K.MANI, W/O. LATE SUNIL,
RESIDING AT KAKKODU VEEDU, KOZHUKKULLI, ELEVAMPADAM P.O.,
KIZHAKKANCHERY AMSOM AND DESOM, ALATHUR TALUK, PALAKKAD DISTRICT,
PIN-678684.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
and all further proceedings pursuant to the judgment dated 31-08-2021 in
O.P.No.790 of 2016 on the file of the Family court, Palakkad, pending
disposal of the above Matrimonial Appeal.
This Application coming on for orders, upon perusing the application
and the affidavit filed in support thereof and this courts order dated
22/11/2021, and upon hearing the arguments of M/S.P.B.KRISHNAN,
P.B.SUBRAMANYAN, SABU GEORGE and MANU VYASAN PETER, Advocates for the
applicant, and of M/S T.R.HARIKUMAR and ADITHYA RAJEEV, Advocates for the
respondent, the court passed the following:
ORDER
Time to furnish security is extended by one month from today.
Sd/- A.MUHAMED MUSTAQUE JUDGE
Sd/- SOPHY THOMAS JUDGE
22-03-2022 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!