Kunhabdulla.K.C vs The State Of Kerala
2022 Latest Caselaw 3478 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                        WP(C) NO. 18416 OF 2021
PETITIONER/S:

          KUNHABDULLA.K.C,
          AGED 54 YEARS
          SON OF MAMMUKUTTI , HEADMASTER, BHOOMIVATHUKKAL MLP
          SCHOOL, P.O. KODIYURA, KOZHIKODE DISTRICT-673 506.

          BY ADVS.
          V.A.MUHAMMED
          M.SAJJAD


RESPONDENT/S:

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
          EDUCATION DEPARTMENT, SECRETARIAT ANNEX II,
          THIRUVANANTHAPURAM -695 001.

    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM-695 014.

    3     THE DISTRICT EDUCATIONAL OFFICER,
          VADAKARA, KOZHIKODE DISTRICT-673 101.

    4     THE ASSISTANT EDUCATIONAL OFFICER,
          NADAPURAM, KOZHIKODE DISTRICT-673 504.

    5     THE MANAGER,
          BHOOMIVATHUKKAL MLP SCHOOL, P.O. KODIYURA, KOZHIKODE
          DISTRICT-673 506.


OTHER PRESENT:

          SR.GP REKHA .S


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18416 OF 2021
                              2


                          JUDGMENT

In the light of order dated 22.03.2022 in Review

Petition No.889 of 2021, this Writ Petition is closed.

sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C) NO. 18416 OF 2021

APPENDIX OF WP(C) 18416/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SENIORITY LIST.

Exhibit P2 TRUE COPY OF THE G.O(P) NO.

19/2020/G.EDN. DATED 23.12.2020 OF THE GOVERNMENT.

Exhibit P2(A) TRUE COPY OF THE G.O(RT) NO.

1/2021/G.EDN. DATED 05.01.2021 OF THE GOVERNMENT.

Exhibit P3 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 01.06.2020.

Exhibit P4 TRUE COPY OF THE ORDER NO. B/4714/2020 DATED 12.10.2020 OF THE AEO, NADAPURAM.

Exhibit P5 TRUE COPY OF THE CERTIFICATE OF THE PETITIONER IN KE ACT AND RULES DATED 08.05.2021.

Exhibit P6 TRUE COPY OF THE CERTIFICATE OF THE PETITIONER IN KSR'S DATED 08.05.2021.

Exhibit P7 TRUE COPY OF THE APPEAL FILED BEFORE THE DEO BY THE MANAGER, DATED 26.10.2020.

Exhibit P8 TRUE COPY OF THE G.O(RT) NO.

242/2020/G.EDN. DATED 15.01.2020 OF THE GOVERNMENT.

Exhibit P9 TRUE COPY OF THE REVISION PETITION FILED BEFORE THE GOVERNMENT DATED 09.08.2021 (WITHOUT EXHIBITS).