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Shibin Babu vs District Police Chief
2022 Latest Caselaw 3389 Ker

Citation : 2022 Latest Caselaw 3389 Ker
Judgement Date : 22 March, 2022

Kerala High Court
Shibin Babu vs District Police Chief on 22 March, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                          WP(C) NO. 6757 OF 2022
PETITIONER:

              SHIBIN BABU
              AGED 35 YEARS
              S/O. M.N.BABU, PROPRIETOR, M/S. NANDU STEELS,
              VII/571 A, NH VAYALAR JUNCTION, PATTANAKAD P.O.,
              CHERTHALA, ALAPPUZHA, PIN-688 531
              BY ADVS.
              MANU HARSHAKUMAR
              MARY ANN SAJI
RESPONDENTS:

     1        DISTRICT POLICE CHIEF
              ALAPPUZHA DISTRICT, CCSB ROAD, CIVIL STATION WARD,
              ALAPPUZHA ,PIN-688012
     2        THE STATION HOUSE OFFICER,
              PATTANAKAD POLICE STATION, CHERTHALA, ALAPPUZHA-688 531
     3        THE ASSISTANT LABOUR OFFICER,
              GRADE II, CHERTHALA, COURT JUNTION, CHERTHALA-688 524
     4        THE KERALA HEAD LOAD WORKERS WELFARE FUND BOARD,
              REPRESENTED BY ITS AUTHORISED OFFICER ,
              ALAPPUZHA DISTRICT-688 013
     5        HEADLOAD AND GENERAL WORKERS UNION (INTUC),
              PUTHIYAKAVU UNIT, PATTANAKAD P.O., ALAPPUZHA-688 531,
              REPRESENTED BY ITS CONVENER
     6        HEADLOAD AND GENERLA WORKERS UNION (CITU),
              PUTHIYAKAVU UNIT, PATTANAKAD P.O., ALAPPUZHA-688 531,
              REPRESENTED BY ITS CONVENER
     7        HEADLOAD AND GENERAL WORKERS UNION (BMS),
              PUTHIYAKAVU UNIT, PATTANAKAD P.O., ALAPPUZHA-688 531,
              REPRESENTED BY ITS CONVENER
     8        HEADLOAD AND GENERAL WORKERS UNION ( AITUC),
              PUTHIYAKAVU UNIT, PATTANAKAD P.O., ALAPPUZHA-688 531,
              REPRESENTED BY ITS CONVENER
     9        HEADLOAD AND GENERAL WORKERS UNION (JSS),
              PUTHIYAKAVU UNIT, PATTANAKAD P.O., ALAPPUZHA-688 531,
              REPRESENTED BY ITS CONVENER
              SRI.T.K.SAJEEV
              SRI.S.KRISHNA MOORTHY, SC, KHWWB
              T.K.SHAJAHAN-SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION            ON
22.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6757 OF 2022

                                      2




                               JUDGMENT

Dated this the 22nd day of March, 2022

It is submitted by the learned counsel for the petitioner that notice

has been duly taken to respondents 5 to 9. However, there is no

appearance for respondents 5 to 9.

In view of the fact that the area in question is not a scheme

covered area, the interim order is made absolute. The writ petition is

closed.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 6757 OF 2022

APPENDIX OF WP(C) 6757/2022

PETITIONER'S EXHIBITS:

Exhibit P1 A TRUE COPY OF THE LICENSE ISSUED BY GRAMAPANCHAYATH DATED 21.04.2021 Exhibit P2 A TRUE COPY OF THE RECEIPT OF COMPLAINT FILED BY THE PETITIONER DATED 11.02.2022 RESPONDENTS' EXHIBITS: NIL

 
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