Jolly Abhilash Alias Jolly ... vs M.C.George
2022 Latest Caselaw 3287 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                   THE HONOURABLE MRS. JUSTICE C.S. SUDHA
          Friday, the 18th day of March 2022 / 27th Phalguna, 1943

                          OP (RC) NO. 68 OF 2022


R.C.R.P 4/2021 OF ADDITIONAL RENT CONTROL APPELLATE AUTHORITY-IV, KOTTAYAM

     EP 166/2019 IN RCP 13/2018 OF PRINCIPAL MUNSIFF COURT, KOTTAYAM

PETITIONER/REVISION PETITIONER/JUDGMENT DEBTOR:

     JOLLY ABHILASH ALIAS JOLLY SEBASTIAN, AGED 35 YEARS, DAUGHTER OF
     SRI.P.J.SEBASTIAN, RESIDING AT PULLICKATHOPPIL HOUSE, PONGANPARA,
     PUTHUPPALLY PO, KOTTAYAM, KERALA, PIN-686 002.

RESPONDENT/RESPONDENT/DECREE HOLDER/PETITIONER:

     M.C.GEORGE, AGED ABOUT 68 YEARS, SON OF JOSEPH CHACKO,
     MULLANKUZHIYIL HOUSE, AYMANAM PO, KOTTAYAM, KERALA, PIN-686 005.


     Op (rent control) praying inter alia that in       the circumstances
stated in the affidavit filed along with the OP (RC)     the High Court be
pleased to stay all further proceedings in E.P No.166   of 2019 pending on
the files of the Hon'ble Principal Munsiff Court,        Kottayam pending
disposal of this petition.

     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP (RC) and upon hearing the arguments
of SRI.LUKE J CHIRAYIL, Advocate for the petitioner, the court passed the
following:




                                                                     (P.T.O)
                          P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                          -----------------------------------------------
                                  O.P.(RC) No.68 of 2022
                          -----------------------------------------------
                       Dated this the 18th day of March, 2022


                                           ORDER

Not admitted.

List the matter on 22.03.2022.

Further proceedings in E.P.No.166 of 2019 on the

files of the Principal Munsiff's Court, Kottayam will stand

deferred till 22.03.2022.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

C.S.SUDHA, JUDGE YKB

18-03-2022 /True Copy/ Assistant Registrar