Shaji R vs Regional Transport Officer
2022 Latest Caselaw 3120 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
     THURSDAY, THE 17TH DAY OF MARCH 2022 / 26TH PHALGUNA, 1943
                          WP(C) NO. 8962 OF 2022
PETITIONER:

              SHAJI R
              AGED 36 YEARS, S/O.RAHIM,
              SHAJI MANZIL,
              SOUTH MYNAGAPPALLY PO,
              KOLLAM DISTRICT, PIN - 690510

              BY ADV ARUN MATHEW VADAKKAN



RESPONDENT:

              REGIONAL TRANSPORT OFFICER
              CIVIL STATION, ANANDAVALLEESWARAM,
              KOLLAM, KOLLAM DISTRICR, PIN - 691013


OTHER PRESENT:

              SR.G.P SRI. BIMAL.K.NATH




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 8962 OF 2022




                            JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition. Permission

granted. The writ petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 8962 OF 2022

APPENDIX OF WP(C) 8962/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF DRIVING SCHOOL LICENSE NO.2/1/2013 ISSUED TO THE PETITIONER BY THE LICENSING AUTHORITY DATED 21.02.2018

Exhibit P2 TRUE COPY OF THE F.I.R IN CRIME NO. 1593/2021 OF SOORANADU POLICE STATION DATED 19.11.2022

Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 11.01.2022