Motti Idicula vs G.K.Ramadas (Died Lrs Impleaded)
2022 Latest Caselaw 3094 Ker

RSA No.1088/2008                                    1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                                  THE HONOURABLE MR.JUSTICE K.BABU

                     THURSDAY, THE 17TH DAY OF MARCH 2022 /26TH PHALGUNA, 1943
                                  IA.NO.2/2008 IN RSA NO. 1088 OF 2008


                           AS 116/2004 OF DISTRICT COURT, PATHANAMTHITTA


                           OS 337/2001 OF MUNSIFF COURT,PATHANAMTHITTA


PETITIONER/APPELLANTS:


          1. MOTTI IDICULA, S/O. IDUCULLA, HOUSE NO.4, VIVEKANANDA STREET NO.2, NEAR

          RAJESWARI KALAYANA MANDAPAM, VADAPPALLI, COIMBATORE, TAMIL NADU.

          2. MAMMY OOMMEN (DIED), W/O. KOCHUMMEN P.THOMAS, POLACHIRACKAL BUNGLOW,

          KATTACHIRA MURI, BHARANICAVU VILLAGE, PALLICKAL, MAVELIKKARA TALUK.

          3. LEKSHMY MARY OOMMEN, AGED 50 YEARS, D/O. K.P.THOMAS, POLACHIRACKAL PALLICKAL,

          KATTACHIRA MURI, BHARANIKAVU VILLAGE, MAVELIKARA TALUK, ALAPPUZHA NOW RESIDING

          AT BLOCK 2, STREET 106, BUILDING 10, FLOOR 2, FLAT 324, DURRAR COMPLEX, D BLOCK,

          FARWANIYA GOVERNORATE, KUWAIT, REP. BY HER POWER OF ATTORNEY, MOTTY IDICULAY,

          RESIDING AT HOUSE NO.6, VIVEKANANDA NAGAR, IIND STREET, P N PUDUR, COIMBATORE,

          TAMIL NADU-641 041(THE LEGAL REPRESENTATIVE OF DECEASED 2ND APPELLANT IS

          IMPLEADED AS ADDL. APPELLANT NO.3 AS PER ORDER DATED 09.03.2021 IN IA.3/2021)


RESPONDENT/RESPONDENT:


          1. G.K.RAMADAS (DIED), S/O. GOPALAN, G.G. BHAVAN, KOZHENCHERRI MURI, KOZHENCHERRY

          VILLAGE, KOZHENCHERRY TALUK.

          2. K.P.THANKAMONY, W/O. LATE RAMADASAN, G.G.BHAVAN, THEKKEMALA, KOZHENCHERRY

          MURI, KOZHENCHERRY VILLAGE-689 654.

          3. JINU DAS, S/O. LATE RAMADASAN, G.G.BHAVAN, THEKKEMALA, KOZHENCHERRY MURI,

          KOZHENCHERRY VILLAGE-689 654.

          4. JEEVAN DAS, S/O. LATE RAMADASAN, G.G.BHAVAN, THEKKEMALA, KOZHENCHERRY MURI,

          KOZHENCHERRY VILLAGE-689 654.

          5. JEEVA DAS, S/O. LATE RAMADASAN, G.G.BHAVAN, THEKKEMALA, KOZHENCHERRY MURY,

          KOZHENCHERRY VILLAGE-689 654. (THE LEGAL REPRESENTATIVES OF DECEASED SOLE

          RESPONDENT ARE IMPLEADED AS ADDITIONAL RESPONDENTS 2 TO 5 AS PER ORDER DATED

          01.12.2020 IN IA.NO.1/2020.)
 RSA No.1088/2008                                        2/2


               Application praying that in the circumstances stated in the affidavit filed therewith the

          High Court be pleased to stay all further execution proceeding pursuant to the judgment and

          decree passed in A.S. No. 116/2004 of District Court, Pathanamthitta , pending disposal of

          Regular Second Appeal.

              This Application again coming on for orders and upon perusing the application and the

          affidavit filed in support thereof, and this court's order dated 14/03/2022 and upon hearing

          the arguments of SRI. RINNY STEPHEN CHAMAPARAMPIL, Advocate for the petitioners and of

          DR. K.P.PRADEEP Advocate for the respondents, the court passed the following:


                                                    ORDER

Interim orders extended by one month.

Post the appeal on 01.04.2022 for hearing finally.

Sd/- K.BABU, JUDGE

17-03-2022 /True Copy/ Assistant Registrar