S.Jayabal vs Harikrishnan
2022 Latest Caselaw 2918 Ker

Con.Case(C) No.215/2022                         1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Wednesday, the 16th day of March 2022 / 25th Phalguna, 1943
                  CONTEMPT CASE(C) NO. 215 OF 2022 IN WP(C) 23061/2021

   PETITIONERS/PETITIONERS IN WPC:


       1. S.JAYABAL, S/O.SUBRAMANIYAN, DOOR NO.456, PARI HOUSE, PUTHUR P.O.,
          AGALI, PALAKKAD DISTRICT-678 581.
       2. TAMILSELVI, W/O.S JAYABAL, DOOR NO.456, PARI HOUSE, PUTHUR P.O.,
          AGALI,PALAKKAD DISTRICT - 678 581.

        BY ADVS.M/S.K.SUNITHA VINOD,KALYANI.S.VINOD,VINEETH KUMAR E.V,YAYATHI
        VIJAYAN,
   RESPONDENTS/RESPOINDENTS 4-13:

      1. HARIKRISHNAN, SUB INSPECTOR OF POLICE, AGALI POLICE STATION, AGALI,
         MANNARKKAD, PALAKKAD - 678 581.
      2. SREEKUMAR, S/O PAZHANI, RESIDING AT DOOR NO.108, RADHA NIVAS, PUDUR
         OORU, PUDUR, AGALI P.O, PIN-678 581.
      3. RADHA, W/O SREEKUMAR, RESIDING AT DOOR NO.108, RADHA NIVAS, PUDUR
         OORU, PUDUR, AGALI P.O., PIN-678 581.
      4. MURUKAN, S/O PAZHANI, RESIDING AT THAZHE UMMATHAMPADI, PUDUR P.O.,
         AGALI, PIN-678 581.
      5. THULASI, W/O MURUKAN, RESIDING AT THAZHE UMMATHAMPADI, PUDUR P.O.,
         AGALI, PIN-678 581.
      6. KRISHNAMMA, M/O SREEKUMAR, RESIDING AT DOOR NO.311, PUDUR OORU ,
         PUDUR, AGALI P.O., PIN - 678 581.
      7. KAKKI, S/O KUTTIANNAN, RESIDING AT PUDUR OORU , PUDUR P.O., AGALI,
         PIN - 678 581.
      8. SELVI, W/O KAKKI, RESIDING AT PUDUR OORU , PUDUR P.O., AGALI,
         PIN-678 581.
      9. SHANMUGHAN, S/O PALANISAMI, RESIDING AT ALAMARAM, PUDUR P.O., AGALI,
         PIN-678 581.
     10. SURESH.R, S/O RAMASWAMI,RESIDING AT PUDUR P.O., PUDUR - 678 581
         ADDL.R11 IMPLEADED
     11. MURALEEDHARAN.N, DEPUTY SUPERINTENDENT OF POLICE, AGALI, PIN - 678
         581

            IS IMPLEADED AS ADDL. R11 AS PER ORDER DATED 16.03.2022

            IN IA 1/2022 IN COC.

        ADVOCATES M/S. K.S.MADHUSOODANAN, M.M.VINOD KUMAR, P.K.RAKESH KUMAR,
        K.S.MIZVER,M.J.KIRANKUMAR FOR R2 TO R10

        This Contempt of court case (civil) having come up for orders on
   16.03.2022, the court on the same day passed the following:

                                                                             P.T.O
 Con.Case(C) No.215/2022                        2/2

                                          ORDER

Government Pleader will obtain instructions as to the manner in which directions in the judgment have been complied with.

Post on 22/03/2022

Sd/- DEVAN RAMACHANDRAN JUDGE

16-03-2022 /True Copy/ Assistant Registrar