Thobias .T.J vs Mr. Ananthakrishnan Ips
2022 Latest Caselaw 2777 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
      FRIDAY, THE 11TH DAY OF MARCH 2022 / 20TH PHALGUNA, 1943
                       CON.CASE(C) NO. 246 OF 2022
  AGAINST THE JUDGMENT IN WP(C) 24729/2021 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

              THOBIAS .T.J
              AGED 56 YEARS
              S/O.JOSEPH, THANNIKKOTTU HOUSE, KOONAMMAVU, NORTH
              PARAVUR, ERNAKULAM - 683 518.

              BY ADVS.
              K.P.SATHEESAN (SR.)
              P.MOHANDAS (ERNAKULAM)
              K.SUDHINKUMAR
              S.K.ADHITHYAN
              SABU PULLAN
              GOKUL D. SUDHAKARAN



RESPONDENT:

              MR. ANANTHAKRISHNAN IPS
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
              COMMISSIONER OF EXCISE, EXCISE HEADQUARTERS, NANTHAVANAM,
              THIRUVANANTHAPURAM - 695 033.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
CON.CASE(C) NO. 246 OF 2022




                              JUDGMENT

It is reported that the direction in the judgment

has since been complied with. The contempt case is

closed.

Sd/-

SATHISH NINAN

JUDGE

rsr

CON.CASE(C) NO. 246 OF 2022

APPENDIX OF CON.CASE(C) 246/2022

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 24/11/2021 IN WP(C) NO.24729/2021.