Prajeesh M.P vs V.A.Sahadevan
2022 Latest Caselaw 2776 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
      FRIDAY, THE 11TH DAY OF MARCH 2022 / 20TH PHALGUNA, 1943
                       CON.CASE(C) NO. 370 OF 2022
  AGAINST THE JUDGMENT IN WP(C) 24569/2021 OF HIGH COURT OF KERALA
PETITIONER:

              PRAJEESH M.P.
              AGED 36 YEARS
              S/O. PREMANANDAN M.P, MANIPARAMBIL HOUSE, PURATHUR P.O,
              KAVILAKKAD, TIRUR, MALAPPURAM DISTRICT.

              BY ADV SAJU J.VALLYARA



RESPONDENT:

              V.A.SAHADEVAN
              AGED 50 YEARS
              SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
              CIVIL STATION, MALAPPURAM P.O, PIN - 676505, MALAPPURAM
              DISTRICT.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
CON.CASE(C) NO. 370 OF 2022




                              JUDGMENT

It is reported that the direction in the judgment

has since been complied with. The contempt case is

closed.

Sd/-

SATHISH NINAN

JUDGE

rsr

CON.CASE(C) NO. 370 OF 2022

APPENDIX OF CON.CASE(C) 370/2022

PETITIONER ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.

24569 OF 2021 DATED 17.11.2021 OF THIS HONOURABLE COURT.