Sreekumar K vs Biju Prabhakar, Ias
2022 Latest Caselaw 2589 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 4TH DAY OF MARCH 2022 / 13TH PHALGUNA, 1943
                  CON.CASE(C) NO. 303 OF 2022
AGAINST THE ORDER/JUDGMENT IN WP(C) 24244/2021 OF HIGH COURT OF
                            KERALA
PETITIONER/PETITIONER IN WPC:

          SREEKUMAR K,
          AGED 47 YEARS
          S/O. LATE N. KESAVAN NAIR, CONDUCTOR,
          KERALA STATE ROAD TRANSPORT CORPORATION,
          KAYAMKULAM DEPOT-690 502,
          (RESIDING AT SREEBHAVANAM, ERUMAKKUZHY,
          PANAYIL P.O, ALAPPUZHA DISTRICT).

          BY ADV K.P.JUSTINE (KARIPAT)



RESPONDENT/RESPONDENT NO.2 IN WPC:

          BIJU PRABHAKAR, IAS,
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONERS),
          MANAGING DIRECTOR,
          KERALA STATE ROAD TRANSPORT CORPORATION,
          TRANSPORT BHAVAN, EAST FORT,
          THIRUVANANTHAPURAM-695 023.

          BY ADV SHRI.DEEPU THANKAN, SC, KSRTC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Cont.Case (Civil) No.303 of 2022
                                      2

                                   JUDGMENT

Dated this the 4th day of March, 2022

The learned Standing Counsel for the Kerala State Road

Transport Corporation has filed a statement. It is stated that

pursuant to Annexure A1 judgment, order has been passed,

which has been produced as Annexure R-1(a).

Recording the statement filed on behalf of the respondent,

the Contempt of Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE spk Cont.Case (Civil) No.303 of 2022

APPENDIX OF CON.CASE(C) 303/2022

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE JUDGMENT DATED 5.11.2021 IN WPC NO. 24244/2021.

Annexure A2 TRUE COPY OF THE REPRESENTATION DATED 15.10.2021.

RESPONDENT'S/S ANNEXURES EXHIBIT R-1(A) TRUE COPY OF THE ORDER DATED 02.03.2022.