Darrel Jacob Bayer vs Warren Savio Fernandez
2022 Latest Caselaw 2415 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
  WEDNESDAY, THE 2ND DAY OF MARCH 2022/11TH PHALGUNA, 1943
                      WP(C) NO. 6747 OF 2022


PETITIONER:

         DARREL JACOB BAYER, AGED 65 YEARS,
         S/O. LATE N.L.BAYER, 'FERNANDEZ GARDEN,
         HOUSE NO.CCIX/1985, CHURCH ROAD,
         CHIRATTAPALAM, KOCHI-16.

         BY ADVS.
         SAJAN MANNALI
         SANTHI K.PAI
         SASIKALA.V.N
         AADITHYAN S.MANNALI


RESPONDENTS:

    1    WARREN SAVIO FERNANDEZ, AGED 38 YEARS,
         S/O. LATE ECHSTEIN FERNANDEZ,
         201 SHANTI RESIDENCY,
         ALAPPATT CROSS ROAD, RAVIPURAM,
         ERNAKULAM, KOCHI, PIN-16.

    2    GAVI JUDGE FERNANDEZ, AGED 36 YEARS,
         S/O. LATE ECHSTEIN FERNANDEZ,
         201 SHANTI RESIDENCY, ALAPPATT CROSS ROAD,
         RAVIPURAM, ERNAKULAM, KOCHI, PIN-16.

    3    MARIE BERNADITH JACKSON, AGED 57 YEARS,
         W/O. JACKSON, H.NO.CC1/1374,
         OPP. POLICE QUARTERS, PATTALAM, KOCHI-1.

    4    MAJI BAYER, AGED ABOUT 90 YEARS,
         W/O. LATE N.L.BAYER, H.NO.CC1/1374,
         OPP. POLICE QUARTERS, PATTALAM, KOCHI-1.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.03.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)No.6747/2022

                                   2




                            JUDGMENT

Dated this the 2nd day of March, 2022

The learned counsel for the petitioner seeks permission

to withdraw the writ petition. The writ petition is dismissed

as withdrawn.

Sd/-

N. NAGARESH JUDGE ncd/02.03.2022