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Madhumohanan vs Taluk Legal Services Committee, ...
2022 Latest Caselaw 2308 Ker

Citation : 2022 Latest Caselaw 2308 Ker
Judgement Date : 2 March, 2022

Kerala High Court
Madhumohanan vs Taluk Legal Services Committee, ... on 2 March, 2022
WP(C) NO. 34199 OF 2014                   1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 2ND DAY OF MARCH 2022 / 11TH PHALGUNA, 1943
                            WP(C) NO. 34199 OF 2014
PETITIONER/S:

              MADHUMOHANAN
              AGED 54 YEARS
              S/O.OMANAYAMMA @ KALLYANIKUTTYAMMA, OMANA NILAYAM,
              MANNATHUKAVU, THATHAMANGALAM VILLAGE, CHITTUR
              TALUK, PALAKKAD DISTRICT.

              BY ADV SRI.RAJESH SIVARAMANKUTTY



RESPONDENT/S:

      1       TALUK LEGAL SERVICES COMMITTEE, CHITTUR
              REP. BY SECRETARY, CHITTUR - 678 101.

      2       NANU NAIR
              S/O.K.KRISHNAN NAIR, KORANATHU VEEDU,
              MANNATHUKAVU, THATHAMANGALAM VILLAGE, CHITTUR
              TALUK, PALAKKAD DISTRICT - 678 101.

              BY ADVS.
              SMT.P.K.ANITHA
              SRI.R.MANIKANTAN
              SRI.VINOD KUMAR.C




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   02.03.2022,          THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 34199 OF 2014             2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 34199 of 2014
                    --------------------------------------
               Dated this the 2nd day of March, 2022


                              JUDGMENT

After arguing for sometime, the learned counsel for the

petitioner submitted that the writ petition may be allowed to

withdraw, leaving open all the contentions in this petition.

Therefore, this writ petition is dismissed as withdrawn

leaving open all the contentions in this writ petition.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 34199/2014

PETITIONER EXHIBITS

P1: TRUE COPY OF THE PETITION NUMBERED AS P.L.209/2012 FILED BEFORE THE 1ST RESPONDENT BY THE WIFE OF THE PETITIONER

P2: TRUE COPY OF THE AWARD DATED NIL PASSED BY THE LOK ADALATH HELD AT MUNSIFF'S COURT, CHITTUR.

P3: TRUE COPY OF THE REPORT AND PLAN SUBMITTED BY THE ADVOCATE COMMISSIONER DATED 16/2/2013.

P4: TRUE COPY OF THE OBJECTIONS FILED BY THE 2ND RESPONDENT

P5: TURE COPY OF THE EXECUTION PETITION NUMBERED AS EP NO.139/2013 IN PLP NO.209/2012 ON THE FILE OF THE MUNSIFF'S COURT, CHITTUR.

 
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